High Courts03 May 1971
Kailash Chand Aggarwal and Others Vs Amar Nath
Delhi High Court · (1973) CriLJ 797 : (1971) ILR Delhi 551
COURT ARCHIVE
Delhi High Court judgments
1,14,320 judgments · page 5,663 of 5,716
High Courts30 Apr 1971
Asa Ram Gupta Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 797
High Courts30 Apr 1971
The Associated Cement Co. Ltd Vs Director of Inspection
Delhi High Court · (1971) ILR Delhi 556 : (1972) 84 ITR 811
High Courts30 Apr 1971
Ghasi Ram Hari Ram Vs Commissioner of Sales Tax
Delhi High Court · (1973) 30 STC 88
High Courts30 Apr 1971
ASSOCIATED CEMENT COMPANIES LTD. Vs DIRECtor OF INSPECTION, CUSTOMS AND CENTRAL EXCISE, NEW DELHI.
Delhi High Court · (1972) 84 ITR 811
High Courts30 Apr 1971
Municipal Corporation of Delhi Vs Daulat Ram (Died)
Delhi High Court · (1971) ILR Delhi 711
High Courts28 Apr 1971
Kartar Singh Vs Mahamaya General Finance Co. (P) Ltd.
Delhi High Court · (1971) RLR 29
High Courts28 Apr 1971
Kharaiti Ram Vs The State
Delhi High Court · AIR 1972 Delhi 13 : (1972) CriLJ 254
High Courts28 Apr 1971
MIS Pruthi Bros. and Others Vs Mangal Wati
Delhi High Court · (1971) 04 DEL CK 0014
High Courts26 Apr 1971
Prakash Vati Sawhney Vs Life Insurance Corporation of India and Another
Delhi High Court · (1971) 04 DEL CK 0033
High Courts21 Apr 1971Allowed
New Delhi Municipal Committee Vs A.M. Jaipuria Public Charitable Trust
Delhi High Court · AIR 1971 Delhi 274 : (1971) 1 ILR Delhi 450
Arbitration Act, 1940 — Section 34
High Courts21 Apr 1971
The Commissioner of Income Tax, New Delhi Vs Baba Avtar Singh Ji
Delhi High Court · (1971) ILR Delhi 421 : (1972) 83 ITR 738
High Courts19 Apr 1971
Roop Chand and Others Vs Jawahar Lal Ram Gopal and Others
Delhi High Court · AIR 1972 Delhi 193
High Courts19 Apr 1971
State of Punjab Vs V.S. Kumar and Co.
Delhi High Court · (1971) ILR Delhi 793 : (1971) RLR 44
High Courts19 Apr 1971
Suresh Chand Vs State
Delhi High Court · (1972) CriLJ 1416 : (1971) ILR Delhi 772
High Courts19 Apr 1971
Commissioner of Wealth Tax Vs Mrs. Avtar Mohan Singh
Delhi High Court · (1971) 04 DEL CK 0003
High Courts16 Apr 1971
Orissa Cement Ltd. Vs The Central Board of Direct Taxes and Others
Delhi High Court · (1971) ILR Delhi 51(2) : (1972) 84 ITR 451
High Courts16 Apr 1971
Umrao Singh Vs Man Singh and Others
Delhi High Court · AIR 1972 Delhi 1 : (1971) 2 ILR Delhi 44