High Courts11 Oct 1972
Ram Parkash Kapur Vs Bhagwanti
Delhi High Court · (1973) ILR Delhi 255 : (1972) RLR 137
COURT ARCHIVE
Delhi High Court judgments
1,14,745 judgments · page 5,661 of 5,738
High Courts09 Oct 1972
Sunil Kumar Vs Roshanlal and Others
Delhi High Court · (1973) ACJ 41 : AIR 1973 Delhi 241
High Courts09 Oct 1972
Mehar Singh and Others Vs Delhi Administration
Delhi High Court · (1973) ILR Delhi 732
High Courts05 Oct 1972
Delhi Cloth and General Mills Co. Ltd. Vs Sohan Pal and Another
Delhi High Court · (1973) 26 FLR 323 : (1973) ILR Delhi 519 : (1973) LabIC 1451
High Courts05 Oct 1972
G.L. Kapoor Vs Ramesh Chander Nijhawan and Others
Delhi High Court · (1972) 8 DLT 514 : (1972) RLR 140
High Courts04 Oct 1972Allowed
Delhi Transport Corporation Vs Shabir Ahmed
Delhi High Court · (1972) ACJ 465
High Courts27 Sept 1972
Harbans Motor Stores and Others Vs The Sales Tax Commissioner and Another
Delhi High Court · (1973) ILR Delhi 341
High Courts26 Sept 1972
Subhash Chander Vs Rehmat Ullah
Delhi High Court · (1973) ILR Delhi 181 : (1972) RLR 154
High Courts25 Sept 1972
Ram Sarup and Another Vs Raj Dulari
Delhi High Court · AIR 1974 Delhi 23 : (1973) 1 ILR Delhi 316 : (1973) 1 ILR Delhi 309
High Courts20 Sept 1972
Eagle Theatres and Others Vs R.K. Baweja and Others
Delhi High Court · (1973) ILR Delhi 675
High Courts15 Sept 1972
Amrit Banaspati Company Limited Vs The Union of India
Delhi High Court · (1973) ILR Delhi 237
High Courts12 Sept 1972
Rajinder Pershad Vs Suraj Mal and Others
Delhi High Court · AIR 1973 Delhi 164
High Courts11 Sept 1972
Jagjot Singh Vs Hafiz Mohd. Said and Another
Delhi High Court · (1973) ILR Delhi 656
High Courts07 Sept 1972
G.L. Kapoor Vs Ramesh Chander Nijhawan and Others
Delhi High Court · AIR 1973 Delhi 129
High Courts04 Sept 1972
Birdhi Chand Jain Charitable Trust Vs Kanhaiya Lal Sham Lal
Delhi High Court · (1973) ILR Delhi 144
High Courts04 Sept 1972
Ratan Chand Vs The Delhi Development Authority
Delhi High Court · AIR 1974 Delhi 26
High Courts04 Sept 1972
Shahabia Begum Vs Pukhraj Begum and Others
Delhi High Court · AIR 1973 Delhi 154