High Courts10 May 1973Allowed
Union of India (UOI) and Others Vs S.B. Gurbaksh Singh
Delhi High Court · (1974) 33 STC 91
COURT ARCHIVE
Delhi High Court judgments
1,14,918 judgments · page 5,659 of 5,746
High Courts10 May 1973
Commissioner of Income Tax Vs Smt. Kishni Bai
Delhi High Court · (1977) 110 ITR 19
High Courts09 May 1973
Delhi Development Authority Vs Mohan Lal and Others
Delhi High Court · (1974) 10 DLT 35 : (1973) ILR Delhi 644
High Courts04 May 1973
Birla Higher Secondary School and Others Vs Lt. Governor and Others
Delhi High Court · (1973) ILR Delhi 804 : (1974) RLR 570
High Courts03 May 1973
Employees'' State Insurance Corporation, New Delhi Vs Roop Chand and Co., Delhi and Another
Delhi High Court · (1973) 9 DLT 402 : (1973) 27 FLR 424
High Courts02 May 1973
Madan Mohan Lal Garg Vs Brijmohanlal Garg
Delhi High Court · (1973) 9 DLT 397 : (1973) 2 ILR Delhi 357
High Courts02 May 1973
Ranjit Rai Vs Chitra Lekha
Delhi High Court · (1973) ILR Delhi 260 : (1973) RLR 579
High Courts01 May 1973
Sitam Ram Vs Jai Baboo
Delhi High Court · (1973) 9 DLT 491 : (1973) 2 ILR Delhi 548 : (1973) RLR 509
High Courts01 May 1973
Lakshmiji Sugar Mills Co. (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1975) 98 ITR 568
High Courts27 Apr 1973
Y.K. Mathur and Another Vs The Commissioner, M.C.D. etc.
Delhi High Court · (1973) ILR Delhi 266
High Courts26 Apr 1973
In the Matter of: Shki Hanuman Pershadganeriwala Vs The Director of Inspection, Income Tax, New Delhi
Delhi High Court · (1974) 10 DLT 96 : (1974) 93 ITR 419
High Courts25 Apr 1973
Ram Babu and Another Vs Jaswant Singh
Delhi High Court · (1973) 9 DLT 377 : (1973) RLR 397
High Courts24 Apr 1973
COMMISSIONER OF Income Tax, NEW DELHI Vs R. B. JODHAMAL KUTHIALA and SONS.
Delhi High Court · (1975) 98 ITR 570
High Courts24 Apr 1973
Manohar Lal Sharma Vs Prem Lata and Others
Delhi High Court · (1973) 9 DLT 379
High Courts24 Apr 1973
Gobind Ram Vs Sumat Parkash
Delhi High Court · (1973) 9 DLT 321 : (1973) 2 ILR Delhi 292 : (1973) RLR 383
High Courts23 Apr 1973
Union of India Vs Pitam Chand (Deceased) through his Lrs.
Delhi High Court · (1973) ILR Delhi 523 : (1973) RLR 571