High Courts21 Oct 1971
Desh Bandhu Gupta Co. Vs K.B. Malik and Co. and Others
Delhi High Court · (1972) ILR Delhi 342 : (1972) RLR 18
COURT ARCHIVE
Delhi High Court judgments
1,14,140 judgments · page 5,646 of 5,707
High Courts20 Oct 1971Dismissed
Vanguard Ins. Co. Ltd. Vs Bahoti and Others
Delhi High Court · (1972) ACJ 426
High Courts15 Oct 1971
Babu Shahbuduin Vs Ghisa Ram and Others
Delhi High Court · (1972) ILR Delhi 21
High Courts15 Oct 1971
Muni Lal Bajaj Vs Union of India and Others
Delhi High Court · (1972) 1 ILR Delhi 850 : (1971) ILR Delhi 850
High Courts12 Oct 1971Dismissed
Delhi Transport Undertaking and Another Vs Raj Kumari and Others
Delhi High Court · (1972) ACJ 403
High Courts08 Oct 1971
W.A. Tyzack and Co. Ltd. Vs Kanayalal Khandewala and Another
Delhi High Court · (1972) ILR Delhi 346
High Courts08 Oct 1971
Gajan Mal Vs Union of India and Others
Delhi High Court · AIR 1972 Delhi 214 : (1972) 8 DLT 107
High Courts07 Oct 1971
Maharaj Singh Vs Vulcan Insurance Co. Ltd and Another
Delhi High Court · (1972) ACJ 130 : AIR 1972 Delhi 182 : (1973) 43 CompCas 177
Arbitration Act, 1940 — Section 2, 20, 37(3)Contract Act, 1872 — Section 28
High Courts07 Oct 1971
Krishan Chandra Goel Vs Trilok Chand Jain
Delhi High Court · (1971) ILR Delhi 230
High Courts07 Oct 1971
T.R. Dua Vs Life Insurance Corporation of India
Delhi High Court · (1971) ILR Delhi 217
High Courts06 Oct 1971
B.L. Bhola Vs Union of India and Others
Delhi High Court · (1972) ILR Delhi 40
High Courts28 Sept 1971
Shree Mandir Sita Ramji, Pilani Vs Lt. Governor and Others
Delhi High Court · (1972) ILR Delhi 75(2)
High Courts27 Sept 1971
Harish Chandra Saxena Vs Union of India and Another
Delhi High Court · (1972) ILR Delhi 110