High Courts06 Dec 1973
The Republican Party of India Vs The Election Commission of India
Delhi High Court · (1974) ILR Delhi 509
COURT ARCHIVE
Delhi High Court judgments
1,14,950 judgments · page 5,654 of 5,748
High Courts06 Dec 1973
Kamla Chopra Vs Life Insurance Corporation of India and Others
Delhi High Court · AIR 1975 Delhi 15 : (1974) RLR 145
High Courts04 Dec 1973
Sudershan Kumar Arora Vs Satish Arora and Another
Delhi High Court · (1974) ILR Delhi 885 : (1974) RLR 299
High Courts03 Dec 1973
B.T. Menghani Vs The Delhi Development Authority
Delhi High Court · AIR 1974 Delhi 159 : (1974) ILR Delhi 443
High Courts30 Nov 1973
Pooran Mal and Sons and Another Vs Director of Inspection (Investigation) of Income Tax and Another
Delhi High Court · (1974) 95 ITR 1
High Courts28 Nov 1973
G.S. Nayyar Vs Kaushalya Rani and Others
Delhi High Court · (1974) 10 DLT 131 : (1974) 2 ILR Delhi 5 : (1974) RLR 511
High Courts27 Nov 1973
State (Delhi Administration) Vs G.P. Nayyar
Delhi High Court · (1974) CriLJ 1363
High Courts26 Nov 1973
Ved Prakash Malhotra Vs State Bank of India and Another
Delhi High Court · (1974) ILR Delhi 660
High Courts26 Nov 1973
S. Manmohan Singh and Others Vs S. Balbir Singh and Others
Delhi High Court · (1975) ILR Delhi 427
High Courts24 Nov 1973
Parmeswari Das Vs G.R. Kohli (deceased) by his Legal Representative
Delhi High Court · (1973) 9 DLT 13
High Courts22 Nov 1973
Dr. Avanindra Kumar Tyagi Vs Bagai Foods and Beverages Pvt. Ltd.
Delhi High Court · (1974) 44 CompCas 543
High Courts22 Nov 1973
Dadri Cement Company and Another Vs Bird and Co. (P) Ltd.
Delhi High Court · AIR 1974 Delhi 223 : (1974) ILR Delhi 606
High Courts19 Nov 1973
N.C. Singhal Vs Union of India and Others
Delhi High Court · (1973) 1 ILR Delhi 1081 : (1973) ILR Delhi 1081
High Courts16 Nov 1973Dismissed
Gopi Krishan Khanna and Others Vs Kailash Wati and Others
Delhi High Court · AIR 1975 Delhi 38
High Courts16 Nov 1973
Globe United Engineering and Foundry Co., Ltd. Vs Industrial Financial Corporation of India and Others
Delhi High Court · (1974) 44 CompCas 347 : (1974) ILR Delhi 571
High Courts15 Nov 1973
Girdhari Lal and Others Vs Gaja Nand and Others
Delhi High Court · (1974) ILR Delhi 864