COURT ARCHIVE
Delhi High Court judgments
1,14,918 judgments · page 5,655 of 5,746
High Courts24 Sept 1973
In the Matter of: National Conduits (P) Ltd., (In Lieu) Income Tax Officer, Distt. II Addl. Vs The Official Liquidator, New Delhi of National Conduits (P) Ltd., New Delhi
Delhi High Court · (1974) 44 CompCas 219 : (1974) ILR Delhi 535 : (1974) 94 ITR 378
High Courts21 Sept 1973
Shalimar Tar Products India Ltd. Vs H.C. Sharma and Others
Delhi High Court · (1974) ILR Delhi 389
High Courts19 Sept 1973
Additional Commissioner of Income Tax Vs Chetan Dass (deceased) (by legal representatives)
Delhi High Court · (1975) 99 ITR 46
High Courts18 Sept 1973
Steel and General Mills Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1974) 96 ITR 438
High Courts18 Sept 1973
Polo Singh and Co. Vs Commissioner of Income Tax
Delhi High Court · (1975) 98 ITR 564
High Courts14 Sept 1973
Tulison Traders, Delhi and Another Vs Gurdit Singh and Others
Delhi High Court · AIR 1974 Delhi 190 : (1974) ILR Delhi 100
High Courts14 Sept 1973
Ratna Vs Indian Institute of Technology etc.
Delhi High Court · (1974) ILR Delhi 68
High Courts10 Sept 1973
Moinudin Vs Syed Mohd. Hassan
Delhi High Court · (1974) 44 CompCas 530 : (1974) RLR 70
High Courts07 Sept 1973
Bhai Mukand Singh Vs Ladha Singh and Another
Delhi High Court · (1973) ILR Delhi 926 : (1974) RLR 191
High Courts07 Sept 1973
Murari Lal Vs Abdul Ghaffar and Others
Delhi High Court · (1974) ILR Delhi 45 : (1974) RLR 39
High Courts05 Sept 1973
Hakumat Rai Vs Jagdish Chander Ahuja
Delhi High Court · (1973) ILR Delhi 795 : (1974) RLR 395