COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 5,641 of 5,748
Brij Khandelwal Vs Union of India
Delhi High Court · AIR 1975 Delhi 184 : (1975) ILR Delhi 501
Globe Motors Ltd. Vs Globe United Engineering and Foundry Co. Ltd
Delhi High Court · (1975) 45 CompCas 429 : (1975) ILR Delhi 305
Kulwant Kaur Vs Hazari Lal and Others
Delhi High Court · (1975) ILR Delhi 244 : (1975) RLR 24
Daya Shankar Kapoor Vs Union of India and Others
Delhi High Court · (1975) CriLJ 1376 : (1975) ILR Delhi 492(2)
Y.L. Taneja etc. Vs Municipal Corporation of Delhi etc.
Delhi High Court · (1975) ILR Delhi 457
Avtar Singh alias Tari Vs Delhi Administration and Another
Delhi High Court · (1975) ILR Delhi 525
Shri Kishan Vs Mahabir Singh and Others
Delhi High Court · (1975) ILR Delhi 575
Mysore Chemicals and Fertilizers Ltd. Vs Official Receiver Cum Official Liquidator
Delhi High Court · (1975) 45 CompCas 419 : (1975) ILR Delhi 394
Gaura Devi Vs Rameshwar Persklad and Another
Delhi High Court · (1975) ILR Delhi 267 : (1975) RLR 6
Gulab Chand Sharma Vs Saraswati Devi and Others
Delhi High Court · AIR 1975 Delhi 210 : (1975) ILR Delhi 345
Municipal Corporation of Delhi Vs Ayashi Lal
Delhi High Court · (1975) RLR 104
Jeevan Industries (P) Ltd. Vs Haji Bashiruddin Madhusudan Dayal
Delhi High Court · AIR 1975 Delhi 215 : (1975) 1 ILR Delhi 533
The Chamber of Colours and Chemicals Ltd. Vs The Forward Markets Commission and Another
Delhi High Court · (1975) ILR Delhi 475
Dharam Dev Mehta Vs Union of India and Others
Delhi High Court · (1975) ILR Delhi 492