High Courts25 Sept 1974
R.C. Abrol Vs Official Liquidator R.C. Abrol and Co. Pvt. Ltd. and Others
Delhi High Court · (1975) ILR Delhi 202
COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 5,643 of 5,748
High Courts23 Sept 1974
Moti Rafn and Others Vs Secretary, Ministry of Education and Social Welfare etc.
Delhi High Court · (1983) 4 DRJ 284 : (1983) RLR 187 : (1983) 2 SLJ 277
High Courts20 Sept 1974
S.S. Goyal and Others Vs The University of Delhi and Others
Delhi High Court · (1975) ILR Delhi 134
High Courts20 Sept 1974
Mohd. Shafi and Another Vs State
Delhi High Court · (1975) CriLJ 1309 : (1975) ILR Delhi 74
High Courts19 Sept 1974
N.B. Films Vs Daya Shanker
Delhi High Court · (1975) 98 ITR 676 : (1975) RLR 47
High Courts18 Sept 1974
State (Delhi Administration) Vs Harish Kumar etc.
Delhi High Court · (1975) ILR Delhi 182
High Courts10 Sept 1974
The Sales Tax Officer and Others Vs The Sales Tax Officer and Others
Delhi High Court · (1975) ILR Delhi 357 : (1976) 37 STC 356
High Courts10 Sept 1974
Dina Nath and Sons and Another Vs The Sales Tax Officer and Others
Delhi High Court · (1976) 37 STC 356(1)
High Courts08 Sept 1974
Hari Shankar Bhargaya Vs Mohan Devi and Others
Delhi High Court · (1975) 1 ILR Delhi 82 : (1975) ILR Delhi 82
High Courts06 Sept 1974
Amar Nath Vs Union of India
Delhi High Court · (1975) 11 DLT 142 : (1975) 1 ILR Delhi 216 : (1975) RLR 38
High Courts30 Aug 1974
Ram Babu and Another Vs Lt. Governor of The Union Territory of Delhi and Others
Delhi High Court · (1974) 10 DLT 376 : (1974) RLR 678
High Courts28 Aug 1974
Surnder Lal and Others Vs Balwant Hanmant Alurkar
Delhi High Court · AIR 1975 Delhi 108