High Courts17 Feb 1975
Ved Mitra Vs Globe Motors Limited
Delhi High Court · (1978) 48 CompCas 64 : (1975) ILR Delhi 123
COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 5,639 of 5,748
High Courts14 Feb 1975
Chandra Kishore and Others Vs Nanak Chand and Others
Delhi High Court · AIR 1975 Delhi 175
High Courts14 Feb 1975
Surksh Chandra Chiman Lal Shah Vs Union of India and Others
Delhi High Court · AIR 1975 Delhi 168 : (1975) ILR Delhi 32(2)
High Courts07 Feb 1975
Delhi Simla Catholic Archdiocese Vs State of Uttar Pradesh and Others
Delhi High Court · AIR 1976 Delhi 251
High Courts05 Feb 1975
S.S. Jain Sabha (of Rawalpindi), Delhi and Others Vs Union of India and Others
Delhi High Court · (1976) ILR Delhi 61
High Courts05 Feb 1975
D.R. Malhotra Vs P.R. Chopra
Delhi High Court · (1975) ILR Delhi 203 : (1975) RLR 309
High Courts05 Feb 1975
The Oriental Fire and General Insurance Co. Ltd. and Another Vs Leelavati R. Adyanthaya and Others
Delhi High Court · (1975) 02 DEL CK 0003
High Courts04 Feb 1975
Lovely Benefit Chit Fund and P. Ltd. Vs Puran Dutt Sood etc.
Delhi High Court · (1975) RLR 296
High Courts02 Feb 1975
Municipal Corporation of Delhi Vs Bhawani Shankar
Delhi High Court · (1975) 2 ILR Delhi 897 : (1975) ILR Delhi 897
High Courts28 Jan 1975
Union of India Vs Vishkarma Sffllpi and Another
Delhi High Court · (1975) ILR Delhi 788
High Courts27 Jan 1975
Iron works Vs Union of India and Others
Delhi High Court · (1975) ILR Delhi 613
High Courts24 Jan 1975
Ramesh Chander Jain Vs Manohar Lal Jain
Delhi High Court · (1975) ILR Delhi 713
High Courts24 Jan 1975
Municipal Corporation of Delhi Vs Sri Ram
Delhi High Court · (1975) CriLJ 1071 : (1975) ILR Delhi 764 : (1975) RLR 256
High Courts17 Jan 1975
Municipal Corporation of Delhi Vs Altaf
Delhi High Court · (1975) CriLJ 1073 : (1975) ILR Delhi 650 : (1975) RLR 252
High Courts16 Jan 1975
Raj Rani Bhasin and Others Vs S. Kartar Singh Mehta
Delhi High Court · AIR 1975 Delhi 137