High Courts12 Mar 1975
Ashoka Marketing Limited Vs B.D. Gupta and Another
Delhi High Court · (1975) ILR Delhi 659 : (1975) LabIC 1715 : (1976) RLR 217
COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 5,638 of 5,748
High Courts10 Mar 1975
The Comptroller and Auditor General of India, New Delhi and Others Vs Samar Singh
Delhi High Court · (1976) ILR Delhi 21 : (1976) LabIC 806 : (1976) RLR 150
High Courts10 Mar 1975
Director of Enforcement Vs Ravinder Aggarwal
Delhi High Court · (1975) ILR Delhi 335
High Courts07 Mar 1975
Subhag Singh Gurcharan Singh Vs The Sales Tax Commissioner and Others
Delhi High Court · (1975) ILR Delhi 7(2) : (1976) 37 STC 49
High Courts07 Mar 1975
Khemraj Shrikrishandas Vs Garg and Co. and Another
Delhi High Court · AIR 1975 Delhi 130 : (1975) ILR Delhi 251
High Courts06 Mar 1975
Shama Banu and Others Vs Jagadish Parshad and Others
Delhi High Court · AIR 1975 Delhi 164
High Courts04 Mar 1975
The Caxton Press Pvt. Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · AIR 1976 Delhi 30
High Courts28 Feb 1975
Premier Tyres Ltd. and Others Vs The Monopolies and Restrictive Trade Practices Commission, New Delhi and Others
Delhi High Court · AIR 1975 Delhi 204 : (1976) 46 CompCas 297 : (1975) ILR Delhi 777
High Courts27 Feb 1975
Municipal Corporation of Delhi and Others Vs Ail Dass
Delhi High Court · (1975) CriLJ 1590 : (1975) ILR Delhi 346
High Courts26 Feb 1975
Amrik Singh Vs State etc.
Delhi High Court · (1975) ILR Delhi 69(2) : (1975) RLR 69
High Courts24 Feb 1975
Delhi Cloth and General Mills Co. Ltd. Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1975) ILR Delhi 174
High Courts24 Feb 1975
Sobha Singh and Another Vs Vinod Kumar
Delhi High Court · (1975) ILR Delhi 825
High Courts21 Feb 1975
Municipal Corporation of Delhi Vs Nestles Products (India) Ltd.
Delhi High Court · (1975) CriLJ 1753 : (1975) ILR Delhi 770
High Courts21 Feb 1975
New Delhi Municipal Committee Vs Raghu Nath
Delhi High Court · (1975) CriLJ 1759