High Courts22 Apr 1975
Union of India Vs Baldev Singh
Delhi High Court · AIR 1976 Delhi 17 : (1975) ILR Delhi 278
COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 5,636 of 5,748
High Courts21 Apr 1975
Anand Silk Store Vs Shree Ram Silk Manufacturing Co. and Others
Delhi High Court · AIR 1976 Delhi 60 : (1976) 12 DLT 146
High Courts15 Apr 1975Allowed
Palam Potteries Vs Commissioner of Sales Tax and Another
Delhi High Court · (1976) 38 STC 62
High Courts11 Apr 1975Allowed
S.B. Gurbax Singh Vs Union of India (UOI) and Others
Delhi High Court · (1976) 37 STC 300
High Courts09 Apr 1975
Anuradha @ Chanchal Kumari Vs Santosh Nath Khanna
Delhi High Court · AIR 1976 Delhi 246 : (1976) 12 DLT 26 : (1976) 1 ILR Delhi 267
High Courts04 Apr 1975
Krishan Kumar and Radha Rani Vs Vimla Saigal
Delhi High Court · (1976) ILR Delhi 238
High Courts03 Apr 1975
Bhandari Homoeopathic Laboratories Vs L.R. Bhandari (Homoeopaths) P. Ltd.
Delhi High Court · (1975) 04 DEL CK 0006
High Courts02 Apr 1975Allowed
Mrs. Rajiuder Kaur and Others Vs Union of India (UOI)
Delhi High Court · (1975) ACJ 272
High Courts02 Apr 1975
S.N. Soni Vs Taufiq Farooki etc.
Delhi High Court · AIR 1976 Delhi 63 : (1976) RLR 103
High Courts31 Mar 1975
Sales Tax Commissioner and Others Vs Harbans Motor Stores and Others
Delhi High Court · (1976) 37 STC 67
High Courts31 Mar 1975
Indraj and Others Vs The Collector, Delhi and Others
Delhi High Court · AIR 1975 Delhi 153
High Courts31 Mar 1975
Ishar Das Vs The Administer, Union Territory of Delhi and Others
Delhi High Court · (1975) ILR Delhi 233