High Courts14 Jul 1975Allowed
Delhi Development Authority Vs Shiv Charan
Delhi High Court · AIR 1976 Delhi 22
COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 5,634 of 5,748
High Courts06 Jun 1975
Bhagwati Devi Vs Union of India and Others
Delhi High Court · (1975) ILR Delhi 791
High Courts30 May 1975
M.N. Soi Vs New Delhi Municipal Committee and Another
Delhi High Court · AIR 1975 Delhi 236 : (1975) 2 ILR Delhi 765
High Courts30 May 1975
Kangra Valley Slate Company Ltd., India Vs The Union of Ors.
Delhi High Court · AIR 1976 Delhi 51
High Courts30 May 1975
Kheivl Singh Vs Union of India and Others
Delhi High Court · (1975) ILR Delhi 291
High Courts30 May 1975
Rattan Lal Vs Vardesh Chander and Others
Delhi High Court · (1975) ILR Delhi 628
High Courts28 May 1975
Ram Narain Kher Vs Ambassador Industries New Delhi and Another
Delhi High Court · AIR 1976 Delhi 87
High Courts27 May 1975
Y.P. Gupta Vs Union of India and Others
Delhi High Court · (1975) ILR Delhi 453
High Courts26 May 1975
Anand Prakash Om Prakash Vs Oswal Trading Agency and Another
Delhi High Court · AIR 1976 Delhi 24
High Courts23 May 1975
M/S. BHAGAT INDUSTRIAL CORPORATION LTD. Vs M/S. EGO METAL WORKS PRIVATE LTD.
Delhi High Court · (1976) 5 CTR 57
High Courts23 May 1975Allowed
Bhagat Industrial Corporation Ltd. Vs Ego Metal Works P. Ltd.
Delhi High Court · (1977) 47 CompCas 201
High Courts23 May 1975
Ex-Service Enterprises (P.) Ltd. Vs Samey Singh
Delhi High Court · (1975) ILR Delhi 539
High Courts21 May 1975
Brahmakuriprakash Mani and Another Vs Union of India and Others
Delhi High Court · (1975) 2 ILR Delhi 478 : (1974) ILR Delhi 478 : (1975) RLR 431
High Courts19 May 1975
F.R. Jesuratnam Vs Chief of Air Staff and Others
Delhi High Court · (1976) CriLJ 65 : (1975) ILR Delhi 330
High Courts19 May 1975
Mangal Singh Vs Tek Ram and Others
Delhi High Court · AIR 1975 Delhi 267 : (1976) ILR Delhi 684
High Courts16 May 1975
G.S. Atwal and Co. (GUA) Vs Union of India and Others
Delhi High Court · AIR 1976 Delhi 150 : (1978) RLR 396(1)
Arbitration Act, 1940 — Section 30Income Tax Act, 1961 — Section 194