High Courts11 Aug 1975
Vinod Sagar and Another Vs The Union of India and Others
Delhi High Court · AIR 1976 Delhi 76 : (1975) ILR Delhi 613(2)
COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 5,633 of 5,748
High Courts05 Aug 1975
Bachittar Singh Vs Jit Singh and Prithipal Singh
Delhi High Court · (1975) RLR 491
High Courts01 Aug 1975
New Delhi Municipal Committee Vs The State of Andhra Pradesh
Delhi High Court · AIR 1976 Delhi 1
High Courts31 Jul 1975
Municipal Corporation of Delhi Vs Madan Mohan Khanna and Others
Delhi High Court · AIR 1976 Delhi 43
High Courts30 Jul 1975
Bipla Chemicals Industries Vs Shree Keshariya Investment Ltd.
Delhi High Court · (1977) 47 CompCas 211 : (1975) ILR Delhi 901
High Courts30 Jul 1975
Kanwar Sain and Others Vs State and Others
Delhi High Court · AIR 1976 Delhi 11 : (1976) RLR 96
High Courts28 Jul 1975
Birendar Amarjit Singh Vs General Marketing and Manufacturing Co. Ltd., Calcutta
Delhi High Court · AIR 1976 Delhi 15
High Courts25 Jul 1975
P.N. Balasubramanian Vs Union of India and Another
Delhi High Court · AIR 1975 Delhi 258 : (1976) ILR Delhi 506
High Courts24 Jul 1975
K.N. Kapoor Vs Union of India and Others
Delhi High Court · AIR 1976 Delhi 31 : (1975) 2 ILR Delhi 708
High Courts23 Jul 1975
Walaiti Ram Seth Vs Krishan Kapoor and Others
Delhi High Court · AIR 1976 Delhi 50
High Courts21 Jul 1975
State Vs Jai Ram and Another
Delhi High Court · (1976) CriLJ 42 : (1976) 12 DLT 58 : (1976) RLR 295
High Courts17 Jul 1975
Gopal Singh Hira Singh, Merchants Vs Punjab National Bank and Another
Delhi High Court · AIR 1976 Delhi 115
Civil Procedure Code, 1908 (CPC) — Section 13, 20Contract Act, 1872 — Section 148, 151, 172Displaced Persons (Debts Adjustment) Act, 1951 — Section 17(1)
High Courts17 Jul 1975
Jaimal Singh Vs Jawla Devi etc.
Delhi High Court · (1976) ACJ 207 : AIR 1976 Delhi 127 : (1975) 2 ILR Delhi 694 : (1976) RLR 89
High Courts17 Jul 1975
Amar Nath and Others Vs Regional Provident Fund Commissioner, Delhi
Delhi High Court · (1975) ILR Delhi 684 : (1975) LabIC 1720
High Courts16 Jul 1975
Gian Chand Dhawan and Another Vs Union of India and Others
Delhi High Court · AIR 1976 Delhi 83
High Courts16 Jul 1975
Bansi Dhar Vs Bajrang Lal Mahabir Pershad and Others
Delhi High Court · AIR 1976 Delhi 107 : (1976) 12 DLT 163 : (1975) 2 ILR Delhi 675