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Delhi High Court judgments

1,14,955 judgments · page 5,635 of 5,748

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High Courts15 May 1975Dismissed

Atlantic (East) Ltd. and Another Vs Ram Prakash and Another

Delhi High Court · (1975) ACJ 427

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High Courts13 May 1975

Chuni Lal Manga Vs Mangat Ram

Delhi High Court · (1975) ILR Delhi 383 : (1976) RLR 196

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High Courts13 May 1975

Niranjan Lal Dalmia Vs Union of India and Others

Delhi High Court · AIR 1976 Delhi 154 : (1975) 2 ILR Delhi 548

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High Courts13 May 1975

National Industrial Development Corporation Vs K.R. Jhumb

Delhi High Court · (1976) LabIC 210 : (1975) RLR 498

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High Courts12 May 1975

Rashid Khan Vs Union of India

Delhi High Court · (1975) RLR 463

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High Courts09 May 1975

Municipal Corporation of Delhi Vs Fruit and Vegetable Merchants Union (Regd.), Delhi and Another

Delhi High Court · (1975) ILR Delhi 429

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High Courts09 May 1975

Mohan Meakin Breweries Limited Vs Union of India and Others

Delhi High Court · AIR 1975 Delhi 248 : (1975) ILR Delhi 151(2)

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High Courts09 May 1975

State Vs Pyare Lal Nehru

Delhi High Court · (1976) CriLJ 81 : (1975) RLR 474

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High Courts08 May 1975

High Court Vs Sant Ram

Delhi High Court · (1975) RLR 349

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High Courts08 May 1975

Daya Shankar Kapoor Vs Union of India (UOI) and Others

Delhi High Court · (1976) CriLJ 221

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High Courts08 May 1975Dismissed

National Employer''s Mutual General Insurance Association Ltd. Vs Krishnawanti and Others

Delhi High Court · (1975) ACJ 505

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High Courts07 May 1975

State Vs Ranjit Singh

Delhi High Court · (1975) 05 DEL CK 0016

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High Courts05 May 1975

Manabendra Shah Vs The Official Liquidator, Indian Electric Tools Corporation Ltd. and Others

Delhi High Court · (1975) ILR Delhi 594

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High Courts02 May 1975

Ram Pal Singh Vs The Inspector General of Police, Delhi and Others

Delhi High Court · (1975) ILR Delhi 563

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High Courts01 May 1975

Manorma Khanna Vs A.R. Malik

Delhi High Court · (1976) ILR Delhi 607

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High Courts30 Apr 1975

Afaya Devi etc. Vs Ziaudin etc.

Delhi High Court · (1976) RLR 213

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High Courts30 Apr 1975

Nagendra Kumar Vs Malik Tejram Anand and Another

Delhi High Court · (1986) 29 DLT 167

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High Courts29 Apr 1975

Jagan Nath Prem Nath Vs Bhartiya Dhoop Karyalaya

Delhi High Court · AIR 1975 Delhi 149 : (1975) ILR Delhi 225

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High Courts28 Apr 1975

Sikander Lal Vs Anand Mohan Bhutani

Delhi High Court · (1976) 12 DLT 34 : (1975) 2 ILR Delhi 400

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High Courts25 Apr 1975

VINOD PERSHAD AND OTHERS Vs STATE OF MADHYA PRADESH.

Delhi High Court · (1976) 5 CTR 111(1)

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