High Courts13 Jan 1975
Shakuntla Mehra Vs Commissioner of Wealth Tax and Others
Delhi High Court · (1976) 102 ITR 301
COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 5,640 of 5,748
High Courts13 Jan 1975
B.R. Kundra, Delhi Vs Motion Pictures Association, Delhi and Others
Delhi High Court · (1976) 46 CompCas 339 : (1975) ILR Delhi 692 : (1975) RLR 320
High Courts09 Jan 1975
Bhupinder Kumar Vs State
Delhi High Court · (1975) CriLJ 1185 : (1975) RLR 228
High Courts08 Jan 1975
The Commissioner of Income Tax and Another Vs The Income Tax Appellate Tribunal and Others
Delhi High Court · (1975) ILR Delhi 723 : (1975) 99 ITR 552 : (1975) RLR 330
High Courts07 Jan 1975
S. Amrik Singh Lyallpuri Vs Ravi Dutt Sharma
Delhi High Court · (1975) ILR Delhi 685
High Courts20 Dec 1974
Municipal Corporation of Delhi Vs Kishan Lal
Delhi High Court · (1975) ILR Delhi 520
High Courts20 Dec 1974
National And Grindlays Bank Limited Vs Globe Motors and Another
Delhi High Court · (1975) ILR Delhi 671
High Courts19 Dec 1974
Kesar Lal etc. Vs State
Delhi High Court · (1975) ILR Delhi 608 : (1975) RLR 260
High Courts18 Dec 1974
Brigadiar Bhupinder Singh Vs Union of India and Others
Delhi High Court · (1975) ILR Delhi 546
High Courts18 Dec 1974
Municipal Corporation of Delhi Vs Jaswant Rai
Delhi High Court · (1975) ILR Delhi 668 : (1975) RLR 246
High Courts13 Dec 1974
Nirlon Synthetic Fibres and Chemicals Ltd. and Another Vs R.D. Saxena, Director of Investigation and Others
Delhi High Court · (1976) 46 CompCas 419
High Courts10 Dec 1974
Vashist Bhargava Vs Income Tax Officer, Salary Circle
Delhi High Court · (1975) ILR Delhi 634 : (1975) 99 ITR 148