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Delhi High Court judgments

1,14,955 judgments · page 5,625 of 5,748

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High Courts03 May 1976

Union of India Vs Sahdev and Behari and Others

Delhi High Court · AIR 1977 Delhi 10 : (1976) 12 DLT 713

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High Courts30 Apr 1976

Parbhat Singh Vs The State and Others

Delhi High Court · (1977) 13 DLT 259 : (1976) LabIC 1708

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High Courts30 Apr 1976

Mohinder Singh Dhamrait Vs Union of India and Others

Delhi High Court · (1977) 13 DLT 272

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High Courts29 Apr 1976

Daya Singh Vs Bhagwan Singh and Sons and Others

Delhi High Court · (1976) 12 DLT 305 : (1976) RLR 539

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High Courts28 Apr 1976

The Official Liquidator of R. C. Abrol and Company (P) Ltd. Vs R.C. Abrol and Others

Delhi High Court · (1977) 47 CompCas 537 : (1976) ILR Delhi 283

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High Courts27 Apr 1976

The Management of Indian Compressors Makers Corporation Vs D.D. Gupta and Others

Delhi High Court · (1976) 12 DLT 243 : (1976) 2 ILR Delhi 494 : (1977) LabIC 694

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High Courts26 Apr 1976

Krishan Murari Lal Kapur Vs Presiding Officer, Additional Labour Court and Another

Delhi High Court · (1976) ILR Delhi 277

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High Courts23 Apr 1976

Rajdhani Grains and Jaggery Exchange Limited Vs The Punjab Exchange Limited

Delhi High Court · (1976) ILR Delhi 22

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High Courts23 Apr 1976

Delhi Cloth and Genral Co. Mills Ltd. Vs The Union of India and Another

Delhi High Court · (1976) ILR Delhi 28 : (1976) 38 STC 403

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High Courts23 Apr 1976

M/S. THE DELHI CLOTH and GENERAL MILLS CO. LTD. Vs THE UNION OF INDIA and Others

Delhi High Court · (1976) 5 CTR 239

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High Courts22 Apr 1976

M. Nazir Ahmed and Others Vs Union of India and Others

Delhi High Court · (1976) ILR Delhi 240 : (1977) LabIC 688

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High Courts22 Apr 1976

Inder Chand Nayyar Vs Sarvadeshik Arya Pratinidhi Sabha and Another

Delhi High Court · AIR 1977 Delhi 34 : (1976) RLR 443

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High Courts21 Apr 1976

Abdul Hamid and Another Vs Nur Mohd

Delhi High Court · AIR 1976 Delhi 328 : (1976) ILR Delhi 250 : (1976) RLR 514

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High Courts21 Apr 1976

Murli Dhar Dalmia Vs Union of India and Others

Delhi High Court · (1976) ILR Delhi 311

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High Courts19 Apr 1976

Bans Raj Vs State, Municipal Corporation of Delhi

Delhi High Court · (1976) ILR Delhi 214

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High Courts19 Apr 1976

Hans Raj Vs The State

Delhi High Court · (1977) CriLJ 92

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High Courts15 Apr 1976

Gulab and Another Vs Ram Krishan Dass and Others

Delhi High Court · (1977) 13 DLT 36

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High Courts08 Apr 1976

Anglo-Dutch, Colour and Varnish Works Private Limited Vs India Trading House

Delhi High Court · AIR 1977 Delhi 41 : (1976) ILR Delhi 116

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High Courts06 Apr 1976

COMMISSIONER OF Income Tax, DELHI-IV, NEW DELHI Vs M/S. SAROF INDUSTRIES, SHIDIPURA, SADAR BAZAR, DELHI.

Delhi High Court · (1976) 5 CTR 182

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High Courts05 Apr 1976

The Union Co-operative Society Limited Vs R.K. Bahal

Delhi High Court · (1976) ILR Delhi 862

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