COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 5,624 of 5,748
Blue Star Limited Vs N.R. Sharma and Others
Delhi High Court · (1977) 13 DLT 216 : (1975) 31 FLR 102 : (1977) LabIC 328 : (1975) 2 LLJ 300
Avtar Singh Vs Delhi Administration and Others
Delhi High Court · (1977) ILR Delhi 224
Ram Murti Wadhwa Vs Union of India and Others
Delhi High Court · (1976) ILR Delhi 691
Bal Kishan Vs State and Another
Delhi High Court · (1977) CriLJ 410 : (1976) 2 ILR Delhi 235
Balkishan Vs State and Municipal Corporation of Delhi
Delhi High Court · (1977) CriLJ 410 : (1976) 2 ILR Delhi 235
Sahib Dayal Chaman Lal Vs Municipal Corporation of Delhi
Delhi High Court · (1977) 13 DLT 17(2) : (1976) RLR 550
Punjsons (P) Ltd. and Another Vs Delhi Printing and Publishing Co. (P) Ltd.
Delhi High Court · AIR 1977 Delhi 4 : (1977) 13 DLT 267 : (1976) ILR Delhi 143
Revisional Civil Ravi Butt Vs Phool Wati and Others
Delhi High Court · (1976) ILR Delhi 530
Gur Dayal Singh and Others Vs The State
Delhi High Court · (1976) 13 DLT 85 : (1976) 2 ILR Delhi 330 : (1976) RLR 567
In Re: Sharat Hardware Industries P. Ltd.
Delhi High Court · (1978) 48 CompCas 23
In The Matter of: Chaudhry Metal Industries Pvt. Ltd. and Another Vs Company
Delhi High Court · (1977) 13 DLT 210
Gem Plastic Industries Vs Union of India
Delhi High Court · AIR 1977 Delhi 30 : (1976) ILR Delhi 404
Devi Dayal Textile Co. and Another Vs Nandlal
Delhi High Court · AIR 1977 Delhi 7 : (1977) 13 DLT 276 : (1976) 2 ILR Delhi 209
General Manager, Delhi Transport Undertaking and Others Vs Balkrishan and Others
Delhi High Court · (1976) ACJ 335
Ram Piare Lal Jogeshwar Munshi Vs State and Another
Delhi High Court · (1976) CriLJ 1906 : (1976) 12 DLT 226 : (1976) 2 ILR Delhi 421