COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 5,623 of 5,748
Raj Kumar Vs State and Another
Delhi High Court · (1977) 13 DLT 105 : (1976) 2 ILR Delhi 502 : (1976) RLR 573
Sadul-ul-Nisa and Others Vs Sadul-ul-Nisa and Others
Delhi High Court · (1976) ILR Delhi 523
K.P. Jain Vs S.K. Gupta and Others
Delhi High Court · (1978) 48 CompCas 774 : (1976) ILR Delhi 291
Oriental Trading Corporation Vs Punjab Skin Trading Co.
Delhi High Court · (1976) RLR 650
M/S. NEWFIELDS ADVERTISING (P) LTD., 3/4-A, ASAF ALI ROAD, NEW DELHI-110001 Vs 1. THE ASSISTANT SALES TAX OFFICER, WARD NO. 14, VIKAS BHAWAN, NEW DELHI. 2. THE COMMISSIONER OF SALES TAX, VIKAS BHAWAN, NEW DELHI.
Delhi High Court · (1976) 5 CTR 264(3)
Newfields Advertising Pvt. Ltd. Vs Assistant Sales Tax Officer
Delhi High Court · (1977) ILR Delhi 49
Toshniwal Bros. (P) Ltd. Vs Delhi Administration etc.
Delhi High Court · (1976) ILR Delhi 548
Kelpunj Enterprises Vs The Union of India and Others
Delhi High Court · (1977) ILR Delhi 198
Union of India Vs Kundan (Deceased)
Delhi High Court · AIR 1977 Delhi 38 : (1977) 13 DLT 289 : (1976) 2 ILR Delhi 427
Mrs. Promila Bansal Vs Wearwell Cycle Co. (India) Ltd.
Delhi High Court · (1978) 48 CompCas 202
Prem Devi Pandey and Others Vs Dayal Singh and Others
Delhi High Court · (1976) ACJ 407 : (1976) 12 DLT 280
Kewal Krishan Mayor Vs Kailash Chand Mayor and Others
Delhi High Court · (1977) ILR Delhi 97
Motilal Khanna Vs Abdul Jalil
Delhi High Court · (1977) 13 DLT 110 : (1976) 2 ILR Delhi 600 : (1976) RLR 546
Wattan Singh and Sons Vs The Registrar of Trade Marks and Others
Delhi High Court · AIR 1977 Delhi 1 : (1977) 13 DLT 294 : (1976) RLR 236