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Delhi High Court judgments

1,14,955 judgments · page 5,621 of 5,748

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High Courts23 Sept 1976

R.K. Misra Vs General Manager, Northern Railway and Another

Delhi High Court · (1977) ILR Delhi 424 : (1977) LabIC 643

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High Courts22 Sept 1976

V.L. Kashyap Vs R.P. Puri

Delhi High Court · (1976) 12 DLT 369 : (1977) 1 ILR Delhi 22

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High Courts21 Sept 1976

Mithan Lal Vs State

Delhi High Court · (1977) CriLJ 150 : (1977) ILR Delhi 72 : (1976) RLR 652

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High Courts16 Sept 1976

Suraj Bhan Gupta Vs Union of India and Others

Delhi High Court · AIR 1977 Delhi 158 : (1976) ILR Delhi 773

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High Courts15 Sept 1976

Hind Lamps Limited Vs Union of India and Others

Delhi High Court · (1977) 1 ELT 53 : (1977) ILR Delhi 460

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High Courts13 Sept 1976

Gopi Chand Vs Bishambar Nath

Delhi High Court · AIR 1977 Delhi 161

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High Courts10 Sept 1976

Iqbal Singh Vs State, etc.

Delhi High Court · (1977) CriLJ 501 : (1977) ILR Delhi 100

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High Courts07 Sept 1976

Janardhan Srivastava Vs Daryao Pershad

Delhi High Court · (1976) 12 DLT 330 : (1976) 2 ILR Delhi 577 : (1976) RLR 585

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High Courts03 Sept 1976

Management of Daily Aljamiat Vs Gopi Nath Aman and Others

Delhi High Court · (1976) ILR Delhi 652 : (1977) LabIC 1353

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High Courts03 Sept 1976

Anil Gupta Vs Sant Ram Dhuper and Co.

Delhi High Court · AIR 1977 Delhi 164

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High Courts01 Sept 1976

R. Dalmia Vs The Commissioner of Income Tax

Delhi High Court · (1976) ILR Delhi 565(2) : (1978) 113 ITR 522

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High Courts31 Aug 1976

Mohd. Younus and Others Vs Lt. Governor, Delhi and Others

Delhi High Court · AIR 1977 Delhi 105

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High Courts27 Aug 1976

Daulat Ram Dharam Bir Vs Regional Provident Fund Commissioner etc.

Delhi High Court · (1976) ILR Delhi 768 : (1977) LabIC 1010

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High Courts25 Aug 1976

New Delhi Municipal Committee Vs Nand Kumar Bussi etc.

Delhi High Court · (1977) ILR Delhi 586

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High Courts24 Aug 1976

Ganga Pershad Vs Municipal Corporation of Delhi, etc.

Delhi High Court · (1977) ILR Delhi 125

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High Courts24 Aug 1976

Chiranji Lal Ramji Das Vs Income Tax Officer and Others

Delhi High Court · (1976) ILR Delhi 779 : (1978) 115 ITR 842

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High Courts23 Aug 1976

Ganga Pershad Vs Municipal Corporation of Delhi and Others

Delhi High Court · (1977) ILR Delhi 111

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High Courts23 Aug 1976

K.K. Mathai Vs Mater Dei School

Delhi High Court · (1977) RLR 41

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High Courts20 Aug 1976

P.N. Lekhi etc. Vs Administrator, Union Territory of Delhi etc.

Delhi High Court · (1977) CriLJ 906 : (1977) ILR Delhi 6

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High Courts19 Aug 1976

Kashmira Singh and Co. Vs Union of India

Delhi High Court · (1976) RLR 645

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