COURT ARCHIVE
Delhi High Court judgments
1,12,964 judgments · page 5,619 of 5,649
High Courts18 Sept 1969
Labh Singh Atma Singh Vs Union of India and Others
Delhi High Court · AIR 1970 Delhi 171
High Courts18 Sept 1969
Rajendra Sareen Vs The State of Haryana and Others
Delhi High Court · AIR 1970 Delhi 132
High Courts10 Sept 1969
Radhey Sham Vs Delhi Administration, Delhi and Others
Delhi High Court · (1969) 09 DEL CK 0012
High Courts10 Sept 1969
G.C. Sharma Vs Commissioner of Income Tax, Delhi and Others
Delhi High Court · (1969) 5 DLT 682
High Courts10 Sept 1969
Globe Financiers (P.) Ltd. Vs Official Liquidator
Delhi High Court · (1970) 40 CompCas 1161
High Courts09 Sept 1969
V.V. Puri Vs Assistant Controller, Reserve Bank of India, New Delhi and Others
Delhi High Court · (1969) ILR Delhi 898
High Courts03 Sept 1969
Kusum Goswami Vs Mukhtiar Singh and Others
Delhi High Court · (1970) ILR Delhi 77
High Courts01 Sept 1969
D.L.F. Housing and Construction (P) Ltd. Vs Delhi Municipal Corporation and Others
Delhi High Court · (1969) ILR Delhi 1055
High Courts01 Sept 1969
Raja Brothers, Cloth Merchants Chandni Chowk, Kucha Rehman, Delhi Vs Chanrai Uttam Chand
Delhi High Court · (1970) 6 DLT 84 : (1969) ILR Delhi 931 Supp
High Courts29 Aug 1969
The Vanguard Insurance Co. Ltd. Vs Rohini Bhan and Others
Delhi High Court · (1970) ACJ 11 : (1969) ILR Delhi 775
High Courts27 Aug 1969Allowed
Khidni and Others Vs Dayal Singh and Others
Delhi High Court · (1969) ACJ 444
High Courts26 Aug 1969
Municipal Corporation of Delhi and Others Vs Chaman Dass
Delhi High Court · (1969) 5 DLT 642
High Courts26 Aug 1969
Ram Kishore Rastogi Vs The Appellate Officer, Jaisalmer House
Delhi High Court · (1969) ILR Delhi 989
High Courts21 Aug 1969
Hafiz Zahir-Ud-Din Ahmad Vs Shib Narain
Delhi High Court · (1970) ILR Delhi 376
High Courts14 Aug 1969
The Municipal Corporation of Delhi and Others Vs Hukam Chand Jain
Delhi High Court · (1970) 6 DLT 165