High Courts05 Sept 1973
Hakumat Rai Vs Jagdish Chander Ahuja
Delhi High Court · (1973) ILR Delhi 795 : (1974) RLR 395
COURT ARCHIVE
Delhi High Court judgments
1,14,140 judgments · page 5,617 of 5,707
High Courts29 Aug 1973
B.L. Bhatia Vs Indian Standards Institution and Others
Delhi High Court · (1974) ILR Delhi 374
High Courts28 Aug 1973Dismissed
V. Rajaraman, Liquidator, Globe United Engineering and Foundry Co. Ltd. Vs Registrar of Companies
Delhi High Court · (1974) 44 CompCas 330 : (1973) ILR Delhi 870(2)
High Courts28 Aug 1973
V. Rajaraman Liquidator of Globe United Engineering and Foundry Co. Ltd. Vs Hindustan Brown Boveri Ltd.
Delhi High Court · AIR 1974 Delhi 200 : (1975) 45 CompCas 184
High Courts27 Aug 1973
Gulab Chand Sharma Vs H.P. Sharma etc.
Delhi High Court · (1974) ILR Delhi 190 : (1974) 95 ITR 117
High Courts27 Aug 1973
Manbhari Bai (Deceased) through her Lrs. Vs Sat Narain and Others
Delhi High Court · (1974) ILR Delhi 184 : (1974) RLR 33
High Courts24 Aug 1973
Sri Chand Vs Chander Kumar Vaish and Others
Delhi High Court · (1974) ILR Delhi 677
High Courts23 Aug 1973
Commissioner of Wealth Tax Vs P.N. Sikand
Delhi High Court · (1973) ILR Delhi 730 : (1974) 94 ITR 571
High Courts17 Aug 1973Dismissed
The Union of India and Others Vs Hafiz Mohd. Said, Delhi and Others
Delhi High Court · AIR 1975 Delhi 77 : (1973) 9 DLT 386 : (1973) 2 ILR Delhi 673
Constitution of India, 1950 — Article 133, 133(1)
High Courts16 Aug 1973
State Trading Corporation of India Ltd., New Delhi Vs Commissioner of Income Tax
Delhi High Court · (1974) ILR Delhi 58 : (1974) 94 ITR 496
High Courts14 Aug 1973
New Data Bus Service (P) Ltd. Vs Delhi Transport Carporation and Others
Delhi High Court · (1974) ILR Delhi 8
High Courts13 Aug 1973
Kartar Singh Vs Sir Sobha Singh and Sons Pvt. Ltd.
Delhi High Court · (1974) ILR Delhi 82 : (1974) RLR 491
High Courts10 Aug 1973
Ram Lal Vs The Competent Authority (Slums) and Another
Delhi High Court · (1974) ILR Delhi 530
High Courts09 Aug 1973
Martin Burn Limited Vs T.C. Moorjani and Others
Delhi High Court · (1973) ILR Delhi 785 : (1974) LabIC 968