High Courts02 Mar 1976Allowed
Union of India (UOI) and Another Vs Shakuntala Devi and Others
Delhi High Court · (1976) ACJ 358
COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 5,627 of 5,748
High Courts01 Mar 1976
Associated Traders and Engineers Pvt. Ltd. Vs Bir Singh and Others
Delhi High Court · (1976) ILR Delhi 688
High Courts27 Feb 1976
Chattar Singh Vs Banarsi Lal
Delhi High Court · (1976) 12 DLT 195 : (1976) RLR 414
High Courts25 Feb 1976
Kuldip Chand Sharma Vs Geeta Sharma
Delhi High Court · AIR 1977 Delhi 124 : (1976) ILR Delhi 854
High Courts24 Feb 1976
Prahlad Das Vs Bhagirath Lal
Delhi High Court · AIR 1977 Delhi 129 : (1976) 2 ILR Delhi 737 : (1976) ILR Delhi 737 : (1976) RLR 492
High Courts22 Feb 1976
Kanhiya Lal Bansal Vs Raj Nath Sharma and Others
Delhi High Court · (1978) 14 DLT 69 : (1978) RLR 294
High Courts19 Feb 1976
Krishan Lal Gupta Vs Dujodwala Industries and Others The Birla Cotton Spinning and Weavingmills Ltd. Vs Indequip Private Ltd. and Another
Delhi High Court · (1976) ILR Delhi 442
High Courts19 Feb 1976
Kishan Lal Gupta Vs Dujodwala Industries and Others
Delhi High Court · AIR 1977 Delhi 19
High Courts18 Feb 1976
SMT. RAM JAWAI and Others Vs COMMISSIONER OF Income Tax DELHI CENTRAL REVENUE BUILDINGS, NEW DELHI and Others
Delhi High Court · (1976) 5 CTR 117(2)
High Courts18 Feb 1976
Bal Kishan Dass and Sons Vs The Commissioner of Income Tax and Others
Delhi High Court · (1976) 1 ILR Delhi 898 : (1976) 103 ITR 825
High Courts18 Feb 1976
Walter Alfred Baid Vs Union of India and Others
Delhi High Court · AIR 1976 Delhi 302
High Courts13 Feb 1976
Aftab Ahmad and Another Vs Nasiruddin and Another
Delhi High Court · AIR 1977 Delhi 121 : (1976) 12 DLT 217 : (1976) RLR 405
High Courts11 Feb 1976
Hazari Lal Sharma Vs Birla Cotton and Spinningweaving Mills
Delhi High Court · (1976) 1 ILR Delhi 660
High Courts11 Feb 1976Dismissed
Delhi Transport Corporation and Another Vs Surinder Kumar
Delhi High Court · (1976) ACJ 236
High Courts11 Feb 1976
Sushil Kumari Dang Vs Prem Kumar Dang
Delhi High Court · AIR 1976 Delhi 321 : (1977) 13 DLT 279(2) : (1976) 1 ILR Delhi 665 : (1976) RLR 487
High Courts06 Feb 1976
Pritam Lal Vs Anand Kaur
Delhi High Court · AIR 1976 Delhi 256 : (1976) 12 DLT 209 : (1976) 1 ILR Delhi 596 : (1976) RLR 271
High Courts06 Feb 1976
Delhi Finance Corporation Vs Ram Pershad and Another
Delhi High Court · AIR 1977 Delhi 80 : (1976) ILR Delhi 479