High Courts29 Mar 1979
Televista Electronics P. Ltd. Vs Mass Communications and Marketing P. Ltd. and Others
Delhi High Court · (1979) 03 DEL CK 0030
COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 5,595 of 5,748
High Courts29 Mar 1979
Mehrose Ice Cream Afrozen Food Company Vs Jaswant Rai
Delhi High Court · (1979) 15 DLT 364 : (1979) RLR 432
High Courts29 Mar 1979
Ujjal Singh Vs Union of India and Others
Delhi High Court · (1979) 16 DLT 231 : (1979) 2 ILR Delhi 129
High Courts26 Mar 1979
Raj Kumar Vs Vijay Singh
Delhi High Court · AIR 1980 Delhi 215 : (1979) 15 DLT 284 : (1979) RLR 439
High Courts26 Mar 1979
Simon Carves India Limited Vs Central Board of Direct Taxes and Another
Delhi High Court · (1980) 14 CTR 47 : (1979) ILR Delhi 687
High Courts26 Mar 1979
SIMON CARVES INDIA LTD. Vs CENTRAL BOARD OF DIRECT TAXES AND ANOTHER.
Delhi High Court · (1979) 14 CTR 47 : (1979) 120 ITR 172
High Courts23 Mar 1979
Hari Ram Vs Commissioner of Police Delhi and Others
Delhi High Court · (1980) ILR Delhi 102
High Courts21 Mar 1979
Holtec Engineers P. Ltd. Vs Central Board of Direct Taxes
Delhi High Court · (1980) 14 CTR 53 : (1979) 120 ITR 696
High Courts21 Mar 1979
Amolak Singh Jain Vs Satyawati
Delhi High Court · AIR 1980 Delhi 16 : (1980) RLR 111
High Courts21 Mar 1979
J.N. Malhotra Vs The Lt. Governor of Delhi, etc.
Delhi High Court · (1979) ILR Delhi 699
High Courts20 Mar 1979
Municipal Corporation of Delhi Vs Charanjit Lal
Delhi High Court · AIR 1979 Delhi 178 : (1979) 1 ILR Delhi 673
High Courts16 Mar 1979
Samperit Aktienge Sellschaft Vs Synthetic Moulders
Delhi High Court · (1980) RLR 104
High Courts15 Mar 1979
Man Singh and Others Vs State
Delhi High Court · (1979) ILR Delhi 302 : (1980) RLR 126
High Courts15 Mar 1979
Municipal Corporation of Delhi Vs Hurmohinder Singh
Delhi High Court · (1980) CriLJ 493 : (1981) RLR 411
High Courts15 Mar 1979
D.L.F. United Ltd. Vs Union of India Union of India Vs D.L.F. United Ltd.
Delhi High Court · (1979) ILR Delhi 203
High Courts12 Mar 1979Dismissed
New India Motors Pvt. Ltd. (In Liquidation) Vs Smt. S.P. Duggal and Others
Delhi High Court · (1979) 03 DEL CK 0003