COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 5,594 of 5,748
High Courts20 Apr 1979
Birla Cotton Spinning and Weaving Mills Ltd. Vs Union of India and Others
Delhi High Court · (1979) 6 DLT 16
High Courts19 Apr 1979
Padma Lal Chand Mirchandani Vs The Commissioner of Income Tax (Delhi)
Delhi High Court · (1979) ILR Delhi 295 : (1981) 128 ITR 174
High Courts17 Apr 1979
Ashok Kumar Vs State
Delhi High Court · (1979) CriLJ 1477 : (1979) ILR Delhi 118
High Courts16 Apr 1979
Ram Balak alias Gauri Shanker Vs Delhi Adminstration
Delhi High Court · (1980) ILR Delhi 1219
High Courts11 Apr 1979
Om Parkash alias Billu Bhatia Vs The State
Delhi High Court · (1979) 15 DLT 277 : (1979) 2 ILR Delhi 355 : (1979) 1 ILR Delhi 752
High Courts09 Apr 1979
Harbans Lal Vs Ram Jawai Devi and Others
Delhi High Court · AIR 1979 Delhi 230 : (1979) 16 DLT 109
High Courts04 Apr 1979
Jiwan Lal Seth Vs P.N. Nagpal and Others
Delhi High Court · (1979) 15 DLT 330 : (1979) RLR 370
High Courts30 Mar 1979Dismissed
Smt. Ajit Kaur Vs Union of India (UOI) and The Collector of Customs
Delhi High Court · (1979) CENCUS 276
High Courts30 Mar 1979
Narain Parshad and Others Vs Naresh Chandra
Delhi High Court · (1979) 15 DLT 356 : (1979) 1 ILR Delhi 723