High Courts09 Mar 1979
Sat Pal and Co. and Others Vs Lt. Governor of Delhi and Others
Delhi High Court · (1979) ILR Delhi 712
COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 5,596 of 5,748
High Courts08 Mar 1979
State Bank of India, Delhi Vs O.P. Gupta and Others
Delhi High Court · AIR 1979 Delhi 201
High Courts06 Mar 1979
Suchet Singh Vs Chander Bal
Delhi High Court · (1980) 18 DLT 104 : (1980) RLR 612
High Courts06 Mar 1979
Atam Parkash Vs Comptr. and Audj. Gen. of India and Others
Delhi High Court · (1979) 16 DLT 276
High Courts05 Mar 1979
C.N. Sharma and Others Vs Life Insurance Corporation and Others
Delhi High Court · (1979) ILR Delhi 525
High Courts28 Feb 1979
In Re: Tanwar Finance P. Ltd. (In Liquidation) Tanwar Finance P. Ltd.
Delhi High Court · (1979) 49 CompCas 827
High Courts23 Feb 1979
Kuldip Rastogi and Another Vs Vishva Nath Khanna
Delhi High Court · AIR 1979 Delhi 202 : (1979) 2 ILR Delhi 156
High Courts23 Feb 1979
Gomti Devi Vs Om Parkash and Another
Delhi High Court · (1979) 15 DLT 291 : (1979) RLR 217
High Courts23 Feb 1979
Raj Prakash Vs Choudhry Plastic Works and Another
Delhi High Court · (1981) ILR Delhi 939
High Courts23 Feb 1979
Shanta Sabharwal Vs Sushila Sabharwal and Others
Delhi High Court · AIR 1979 Delhi 153 : (1979) RLR 223
High Courts15 Feb 1979Allowed
Lurgi India Co. P. Ltd. Vs Central Board of Direct Taxes and Another
Delhi High Court · (1980) 121 ITR 287
High Courts14 Feb 1979
E.P.W. Da Costa and Another Vs Union of India (UOI)
Delhi High Court · (1980) 121 ITR 751
High Courts14 Feb 1979Allowed
Indian Institute of Public Opinion Pvt. Ltd. Vs Union of India
Delhi High Court · (1979) 1 TAXMAN 533