COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 5,593 of 5,748
L.R. Sharma Vs Delhi Administration and Others
Delhi High Court · (1979) ILR Delhi 340
Lieut Swaran Singh Bhindra Vs Surinder Kaur
Delhi High Court · (1979) 16 DLT 32
GHEI LAMBA CATERING CONSULTANTS PVT. LTD. Vs CENTRAL BOARD OF DIRECT TAXES and Another
Delhi High Court · (1980) 14 CTR 57
Alfa Radios and Novelties (P) Ltd. Vs Hari Nath and Another
Delhi High Court · (1979) 16 DLT 80
Bijinder Singh Vs State
Delhi High Court · (1979) CriLJ 1290 : (1979) 2 ILR Delhi 110 : (1979) ILR Delhi 110
Ghai Lamba Catering Consultants P. Ltd. Vs Central Board of Direct Taxes and Another
Delhi High Court · (1980) 124 ITR 301
Sheel Utpal and Others Vs Hari Chand
Delhi High Court · AIR 1979 Delhi 197 : (1979) 16 DLT 1 : (1979) RLR 345
Smt. Prema Jain Vs Sudhir Kumar Jain
Delhi High Court · (1980) CriLJ 80 : (1980) ILR Delhi 237
Delhi Simla Catholic Archiliocess Vs Union of India
Delhi High Court · AIR 1980 Delhi 240 : (1979) 16 DLT 331 : (1980) RLR 98
K.G. Khosla Compressors Pvt. Ltd. Vs Union of India
Delhi High Court · (1980) 18 DLT 236
Atlantic Engineering Services (P) Ltd. Vs Union of India and Another
Delhi High Court · (1979) 39 FLR 176 : (1979) 1 ILR Delhi 401 : (1979) ILR Delhi 402 : (1979) 2 LLJ 136
Goodwill India Limited Vs Commissioner of Sales Tax, Delhi
Delhi High Court · (1979) ILR Delhi 278
National Tar Products, Calcutta Vs Himachal Pradesh State Electricity Board, Simla
Delhi High Court · AIR 1979 Delhi 255 : (1980) 17 DLT 170