High Courts25 Nov 1982
Lal Biak Sanga Vs The State
Delhi High Court · (1983) 1 Crimes 517 : (1983) 23 DLT 144 : (1983) 4 DRJ 182 : (1983) RLR 5
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,546 of 5,777
High Courts24 Nov 1982
Commissioner of Wealth Tax, Delhi-III Vs Rukmani Devi
Delhi High Court · (1983) 34 CTR 358 : (1983) 142 ITR 41 : (1983) 14 TAXMAN 174
High Courts23 Nov 1982
Gaon Sabha Budhela and Another Vs Dharam Singh
Delhi High Court · (1984) 25 DLT 394
High Courts18 Nov 1982
Sunder Dev Vs Union of India and Others
Delhi High Court · (1983) 23 DLT 115 : (1983) LabIC 1013 : (1983) RLR 36 : (1983) 2 SLJ 145
High Courts18 Nov 1982
Golcha Theatres and Others Vs Lt. Governor of Delhi and Others
Delhi High Court · (1983) 4 DRJ 303 : (1983) RLR 179
High Courts16 Nov 1982
Commissioner of Income Tax, Delhi-I Vs Mohan Das Hassa Nand
Delhi High Court · (1983) 141 ITR 203 : (1983) 13 TAXMAN 328
High Courts16 Nov 1982
Union of India Vs Mehta Teja Singh and Co.
Delhi High Court · AIR 1983 Delhi 297 : (1982) 23 DLT 170
High Courts16 Nov 1982
Mohd. Ali Khan and others Vs Commissioner of Wealth Tax, New Delhi
Delhi High Court · (1983) 34 CTR 128 : (1983) 140 ITR 948
High Courts16 Nov 1982
Mohd. Ali Khan Vs Commissioner of Wealth Tax
Delhi High Court · (1983) 12 TAXMAN 330
Income Tax Act, 1922 — Section 2(1)(c)Wealth Tax Act, 1957 — Section 5(1)(iii)
High Courts12 Nov 1982
Har Bhagwan Sharma and Others Vs Badri Bhagat Jhandewalan Temple Society and Others
Delhi High Court · (1983) 23 DLT 134
High Courts12 Nov 1982
Jagmohan Verma Vs Sunita Verma
Delhi High Court · (1983) 4 DRJ 144 : (1983) RLR 140
High Courts12 Nov 1982
Sita Ram Joginder Kumar Vs The Assistant Commissioner of Sales Tax, Delhi and another
Delhi High Court · (1983) 54 STC 19
High Courts12 Nov 1982
S.S. Sandhu Vs Union of India and Another
Delhi High Court · (1983) 5 DRJ 40 : (1983) RLR 313 : (1983) 1 SLJ 475
High Courts11 Nov 1982
Union of India Vs Siri Ram and Another
Delhi High Court · (1983) 23 DLT 288 : (1983) 4 DRJ 129 : (1983) RLR 45
High Courts09 Nov 1982
Shanti Lal Mehta Vs Union of India and Others
Delhi High Court · (1983) ILR Delhi 374
High Courts05 Nov 1982
Charanjit Singh Vs Arun Purie and Others
Delhi High Court · (1983) 4 DRJ 86 : (1982) 2 ILR Delhi 953 : (1983) RLR 48
High Courts05 Nov 1982
Mewa Devi and Others Vs Sri Kishan Das and Others
Delhi High Court · AIR 1983 Delhi 176 : (1983) 23 DLT 148 : (1983) 4 DRJ 161 : (1983) RLR 73
High Courts05 Nov 1982
Ashok Kumar and Others Vs Sri Kishan Dass and Another
Delhi High Court · (1983) ILR Delhi 1(1)