High Courts07 Jan 1983
Addl Commissioner of Income Tax, Delhi-I Vs Punjab National Bank
Delhi High Court · (1983) 35 CTR 409 : (1983) 142 ITR 673 : (1983) 13 TAXMAN 487
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,544 of 5,777
High Courts07 Jan 1983
Bhartiya Plastic Udyog and another Vs Union of India and others
Delhi High Court · (1983) 5 DRJ 332 : (1983) 12 ELT 661 : (1983) RLR 261
High Courts07 Jan 1983
Punjab National Bank Ltd. Vs Commissioner of Income Tax, Delhi I
Delhi High Court · (1983) 53 CompCas 803 : (1983) 141 ITR 886
High Courts05 Jan 1983Allowed
Usha Sales Ltd. and Another Vs Hindustan Publicity Corporation and Others
Delhi High Court · (1983) 23 DLT 212
High Courts04 Jan 1983Allowed
Laxmi Fruit Co. Vs Gainda Ram and Co.
Delhi High Court · (1983) 4 DRJ 221 : (1983) RLR 100
High Courts04 Jan 1983
Baldev Band and others Vs Union of India and others
Delhi High Court · (1983) CriLJ 787
High Courts04 Jan 1983Dismissed
Shri Charan Singh Vs Shri M.R. Dhawan
Delhi High Court · (1983) ILR Delhi 626
High Courts21 Dec 1982
Jagdish Kumar Aggarwal Vs Agra Aerial Taxi Service and Others
Delhi High Court · (1983) 23 DLT 251 : (1983) 4 DRJ 324 : (1983) RLR 197
High Courts21 Dec 1982
M/s. Kisan Industries Vs M/s. Punjab Food Corporation and another
Delhi High Court · AIR 1983 Delhi 387
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Stamp Act, 1899 — Section 35Trade and Merchandise Marks Act, 1958 — Section 37, 38, 38(1)
High Courts21 Dec 1982
Sohan Nayyar and others Vs Lt. Governor of Delhi (Arbitrator) and another
Delhi High Court · AIR 1983 Delhi 301
Administration of Evacuee Property Act, 1950 — Section 24Arbitration Act, 1940 — Section 14, 14(2), 15, 17, 24Delhi Co-operative Societies Act, 1972 — Section 75
High Courts21 Dec 1982
Mohinder Singh Vs Jagan Nath Bansal and Another
Delhi High Court · (1983) 4 DRJ 332 : (1983) RLR 230
High Courts21 Dec 1982
Avinash Chander Vs The State
Delhi High Court · (1983) CriLJ 595 : (1983) 23 DLT 214 : (1983) 4 DRJ 356 : (1983) RLR 104
High Courts21 Dec 1982
State Trading Corporation and Another Vs Harsha Tractors Limited
Delhi High Court · (1983) ILR Delhi 263
High Courts21 Dec 1982
J.S. Sood Vs Saawan Kumar
Delhi High Court · AIR 1983 Delhi 273 : (1983) 23 DLT 326 : (1983) 4 DRJ 345 : (1983) RLR 318
High Courts20 Dec 1982
National Assn. of Motion Pictures Exhibitors, Delhi Vs Union of India and Others
Delhi High Court · (1983) ILR Delhi 691
High Courts20 Dec 1982
Gillanders Arbuthnot and Co. Ltd. and Others Vs Union of India and Others
Delhi High Court · (1983) 2 ILR Delhi 42 : (1983) ILR Delhi 42
High Courts20 Dec 1982
Santosh Kumar Jain Vs Union of India and Others
Delhi High Court · (1983) 1 Crimes 945 : (1983) 23 DLT 164
High Courts20 Dec 1982Allowed
H.L. Vijh and Others Vs Union of India (UOI) and Others
Delhi High Court · (1983) ILR Delhi 380