High Courts10 Feb 1983Dismissed
S.K. Dubey Vs Union of India (UOI)
Delhi High Court · (1983) 2 ILR Delhi 60 : (1983) ILR Delhi 60 : (1983) LabIC 1118 : (1983) 2 SLJ 547
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,543 of 5,777
High Courts09 Feb 1983
Directorate General of Supplies and Disposals Vs Coventry Metals Corporation Pvt. Ltd. and Another
Delhi High Court · AIR 1984 Delhi 153 : (1983) 4 DRJ 362 : (1983) RLR 280
High Courts07 Feb 1983
Edward Keventers (Successors) Pvt. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · AIR 1983 Delhi 376 : (1983) 2 ILR Delhi 83 : (1983) RLR 335
High Courts04 Feb 1983Allowed
Kaptan Singh Vs State
Delhi High Court · (1983) 1 Crimes 765 : (1983) 24 DLT 133
High Courts01 Feb 1983Allowed
Shri Rama Krishna and Another Vs Mr. Siri Dhar Cargo Section, Sita World Travels
Delhi High Court · AIR 1984 Delhi 164 : (1983) 24 DLT 149 : (1983) 4 DRJ 359
High Courts28 Jan 1983Dismissed
Om Parkash Vs Northern Railway and Others
Delhi High Court · (1983) 2 Crimes 369 : (1983) 23 DLT 454
High Courts25 Jan 1983
Ideal Bank Ltd. (In Liquidation) Vs Pride of India Pictures Ltd. (In Liquidation) and another
Delhi High Court · AIR 1983 Delhi 546 : (1985) 57 CompCas 546 : (1983) ILR Delhi 919
High Courts17 Jan 1983Dismissed
Lovely Benefit Chit Fund and Finance Pvt. Ltd. Vs Shri Puran Dutt Sood and Others
Delhi High Court · AIR 1983 Delhi 413 : (1983) 23 DLT 261 : (1983) 5 DRJ 27
High Courts16 Jan 1983Dismissed
Dodsal Pvt. Ltd. Vs Delhi Electric Supply Undertaking
Delhi High Court · (1983) 5 DRJ 55 : (1984) 1 ILR Delhi 378
High Courts14 Jan 1983
S. Swaranjit Singh Kohli and Others Vs Shri Shiv Dutt Salwan and Others
Delhi High Court · (1983) 5 DRJ 34
High Courts13 Jan 1983
Union of India Vs M/s. Batliboi and Co. Ltd.
Delhi High Court · AIR 1984 Delhi 172
High Courts11 Jan 1983
J.K. Cotton Spinning and Weaving Mills and another Vs Union of India and others
Delhi High Court · (1983) ECR 117 : (1983) 12 ELT 239 : (1983) ILR Delhi 518
High Courts11 Jan 1983Allowed
Kali Pershad Vs Collector and Others
Delhi High Court · (1983) 24 DLT 28
High Courts10 Jan 1983Dismissed
Management of Kanti Weekly Vs D.D. Gupta and Others
Delhi High Court · (1983) ILR Delhi 112 : (1983) RLR 237 : (1985) 2 SLJ 582
High Courts10 Jan 1983Dismissed
Bhasin Film Corporation Vs Shalimar Cinema Etc. and Another
Delhi High Court · AIR 1983 Delhi 317 : (1983) 23 DLT 299
High Courts09 Jan 1983Partly Allowed
Murari Lal Vs State (Delhi Administration)
Delhi High Court · (1983) 1 Crimes 747 : (1983) 23 DLT 410
High Courts07 Jan 1983Dismissed
Nehru Bhavan Trust Vs C.L. Misra
Delhi High Court · (1983) 23 DLT 387
High Courts07 Jan 1983
Miss Nandita Narain Vs University of Delhi and Others
Delhi High Court · (1983) 01 DEL CK 0022
Constitution of India, 1950 — Article 226
High Courts07 Jan 1983
Commissioner of Income Tax Vs Punjab National Bank Ltd.
Delhi High Court · (1983) 13 TAXMAN 32