High Courts10 Mar 1983
Mehta and Co. Vs Union of India (UOI)
Delhi High Court · (1983) 5 DRJ 171 : (1983) RLR 467
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,541 of 5,777
High Courts09 Mar 1983
Paramjit Singh and Another Vs State
Delhi High Court · (1983) 1 Crimes 3220 : (1983) 23 DLT 338 : (1983) 4 DRJ 393 : (1983) 2 ILR Delhi 867 : (1983) ILR Delhi 867
High Courts09 Mar 1983
Ambalal Sarabhai Enterprises Ltd. and another Vs Union of India and others
Delhi High Court · AIR 1984 Delhi 53
High Courts08 Mar 1983Dismissed
Padam Singh and Another Vs State
Delhi High Court · (1983) 23 DLT 367
High Courts04 Mar 1983
SMT. SHARDA DEVI GUPTA Vs Income Tax OFFICER.
Delhi High Court · (1983) 6 ITD 7
High Courts04 Mar 1983
Jai Chand Bhasin Vs Union of India (UOI) and Another
Delhi High Court · AIR 1983 Delhi 508 : (1983) 5 DRJ 97 : (1983) 2 ILR Delhi 599 : (1983) RLR 426
High Courts03 Mar 1983
Bansal Export (P) Ltd. and another Vs Union of India and others
Delhi High Court · AIR 1983 Delhi 445 : (1984) 55 CompCas 224 : (1987) 30 ELT 361 : (1984) 145 ITR 642 : (1984) 55 STC 256
High Courts03 Mar 1983
Bombay Conductors and Electricals Ltd. and another Vs K. Chandramouli, Under Secretary to the Govt. of India and others
Delhi High Court · (1983) ECR 315 : (1986) 23 ELT 87 : (1983) ILR Delhi 487 : (1984) 145 ITR 272 : (1984) 55 STC 162
High Courts03 Mar 1983Allowed
Municipal Corporation of Delhi Vs Gobind Ram
Delhi High Court · (1983) 23 DLT 408
High Courts02 Mar 1983
M/s. Indo Imex Agencies (Pvt.) Limited Vs Life Insurance Corporation of India etc.
Delhi High Court · AIR 1983 Delhi 409
Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 15, 2(e), 2(g), 5, 7Transfer of Property Act, 1882 — Section 106
High Courts02 Mar 1983
Balik Ram Vs The State
Delhi High Court · (1983) CriLJ 1438 : (1983) 24 DLT 142 : (1983) 5 DRJ 12
High Courts02 Mar 1983
Delhi Electric Supply Undertaking Vs G.P. Satsangi
Delhi High Court · (1985) 51 FLR 260 : (1984) 1 LLJ 438
High Courts02 Mar 1983Dismissed
Municipal Corporation of Delhi and Another Vs Rajinder Mohan and Others
Delhi High Court · (1983) 23 DLT 398
High Courts02 Mar 1983Allowed
Lila Wati Dev Vs Mohinder Kumar Juneja
Delhi High Court · (1983) 23 DLT 335
High Courts01 Mar 1983Allowed
Peilu Ram Vs Municipal Corporation of Delhi
Delhi High Court · (1985) 28 DLT 143
High Courts25 Feb 1983Dismissed
Mohammed Sayeed (Deceased) through his Legal Representatives Vs Chiranji Lal Gupta and Others
Delhi High Court · AIR 1984 Delhi 104 : (1983) 24 DLT 93
High Courts25 Feb 1983Allowed
Satya Wati Pathak Vs Hari Ram and Others
Delhi High Court · (1983) ACJ 424 : AIR 1984 Delhi 106 : (1983) 23 DLT 345 : (1983) RLR 695
High Courts25 Feb 1983Allowed
St. Michael''s Education Foundation and Others Vs Lt. Governor and Others
Delhi High Court · (1983) 23 DLT 359