High Courts23 Feb 1983Dismissed
Shri Parmanand Vs Smt. Sneh Lata and Others
Delhi High Court · (1983) 4 DRJ 379 : (1983) RLR 285
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,542 of 5,777
High Courts22 Feb 1983
Kaushalya Rani and Another Vs Waryam Singh
Delhi High Court · (1984) 25 DLT 403
High Courts18 Feb 1983
Shri Radhey Shiam Bansal Vs Union of India (UOI) and Others
Delhi High Court · (1983) 5 DRJ 45 : (1983) LabIC 1086 : (1983) 1 SLJ 610
High Courts18 Feb 1983Dismissed
Mohd. Ismail Vs Shri M.K. Rai and Others
Delhi High Court · AIR 1983 Delhi 326
High Courts18 Feb 1983Dismissed
Nihal Singh Vs Parkash Chand Khurana
Delhi High Court · AIR 1984 Delhi 184 : (1983) 24 DLT 145 : (1983) 5 DRJ 23 : (1983) RLR 330
High Courts17 Feb 1983Allowed
Vilayat Raj alias Vilayat Khan Vs Smt. Sunila
Delhi High Court · AIR 1983 Delhi 351 : (1983) 23 DLT 434 : (1984) ILR Delhi 201
High Courts17 Feb 1983Allowed
O.N. Tandon, Harif Ahmed and K.N. Singh Vs Food Corporation of India
Delhi High Court · (1983) 5 DRJ 124
High Courts16 Feb 1983Dismissed
Gora Mal Hari Ram Vs Bharat Soap and Oil Industries
Delhi High Court · (1983) 23 DLT 401
High Courts16 Feb 1983Dismissed
Shri Gurdipa Singh Vs Smt. Ram Dev and Others
Delhi High Court · (1983) 5 DRJ 38 : (1983) RLR 304
High Courts16 Feb 1983Dismissed
Jawahar Engineering Co. and Others Vs Javahar Engineering Private Ltd.
Delhi High Court · AIR 1984 Delhi 166 : (1983) 24 DLT 129
High Courts15 Feb 1983Allowed
Ramji Lal Mahindar Kumar Vs Naresh Kumari and Another
Delhi High Court · AIR 1984 Delhi 95 : (1983) 24 DLT 100 : (1983) RLR 381
High Courts15 Feb 1983Allowed
Shri O.P. Nigam Vs Union of India (UOI) and Others
Delhi High Court · (1983) 4 DRJ 365
High Courts15 Feb 1983Dismissed
Sh. Devinder Singh Puri Vs Sh. Mohan Lal Mehta
Delhi High Court · (1985) 27 DLT 23(1) : (1985) 9 DRJ 48
High Courts14 Feb 1983Dismissed
Shri Yashbir Singh Vs Delhi Administration etc.
Delhi High Court · (1983) 4 DRJ 369 : (1983) RLR 307
High Courts14 Feb 1983
Shri I.D. Rajput Vs Shri Ramji Dass
Delhi High Court · (1983) 24 DLT 23 : (1983) 5 DRJ 18
High Courts11 Feb 1983
Lajpat Rai Sehgal and others Vs The State
Delhi High Court · (1983) CriLJ 888 : (1983) 1 Crimes 737 : (1983) 23 DLT 314 : (2003) 5 DRJ 1 : (1983) 2 ILR Delhi 898