High Courts30 Mar 1983Dismissed
Modern Food Industries India Ltd. Vs M/s. Shri Krishna Bottlers (P) Ltd.
Delhi High Court · AIR 1984 Delhi 119
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,540 of 5,777
High Courts30 Mar 1983
Man Singh and Another Vs The State (Delhi Administration)
Delhi High Court · (1983) 23 DLT 478
High Courts30 Mar 1983
Dautatram Khanchand Vs Delhi Administration
Delhi High Court · AIR 1984 Delhi 220 : (1984) RLR 270
High Courts28 Mar 1983
Tharia Ram Vs Chitra Devi and Others
Delhi High Court · AIR 1984 Delhi 181 : (1983) 23 DLT 393 : (1984) 6 DRJ 181 : (1983) RLR 482
High Courts28 Mar 1983
Ram Ratan Gupta Vs Union of India and others
Delhi High Court · AIR 1984 Delhi 224
Constitution of India, 1950 — Article 14, 19, 225, 226, 299Delhi Development Act, 1957 — Section 22Government Grants Act, 1895 — Section 2, 3
High Courts23 Mar 1983
Bhagwan Industries Ltd. Vs Union of India
Delhi High Court · AIR 1984 Delhi 44 : (1983) 5 DRJ 131 : (1983) RLR 460
High Courts23 Mar 1983
Kamla Tandon Vs Brij Kishore Kapoor
Delhi High Court · AIR 1984 Delhi 62 : (1983) 23 DLT 456 : (1983) RLR 494
High Courts22 Mar 1983
Workmen of Wings Wear Corporation Vs Governor of Delhi and Another
Delhi High Court · (1984) 6 DRJ 259 : (1984) LabIC 798 : (1984) 2 SLJ 6
High Courts21 Mar 1983Dismissed
Amarjit Singh Vs Mrs. Khatoon Quamarain
Delhi High Court · (1983) 23 DLT 362
High Courts18 Mar 1983Dismissed
Belrex India Ltd. Vs Singhal Electric Co. and Others
Delhi High Court · AIR 1983 Delhi 430 : (1983) 5 DRJ 94 : (1983) RLR 435
High Courts18 Mar 1983
Sanjiv Parkash and Others Vs N.D.M.C. and Others
Delhi High Court · AIR 1983 Delhi 478 : (1984) ILR Delhi 511
High Courts17 Mar 1983Dismissed
Suresh Gupta Vs Ramesh Chander
Delhi High Court · (1983) 23 DLT 432 : (1983) RLR 399
High Courts17 Mar 1983Dismissed
Ram Gopal Kejriwal Vs Devki Rani
Delhi High Court · (1983) 23 DLT 419
High Courts16 Mar 1983
S.C. Jain Vs Union of India
Delhi High Court · AIR 1983 Delhi 367 : (1983) 37 CTR 97 : (1983) 23 DLT 467 : (1983) 5 DRJ 161 : (1983) 2 ILR Delhi 579 : (1983) 143 ITR 607 : (1983) RLR 401 : (1983) 14 TAXMAN 109
High Courts15 Mar 1983
Gian Chand Vs Union of India and others
Delhi High Court · (1983) CriLJ 1059 : (1983) 1 Crimes 1000 : (1983) ILR Delhi 552
Army Rules, 1954 — Rule 179(1) , 179(2), 179(3), 179(4), 179(5)
High Courts11 Mar 1983Allowed
Dipti Singh Vs Dr. Prem Narayan
Delhi High Court · (1983) 5 DRJ 89 : (1983) RLR 453 : (1983) 2 SLJ 245