COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,538 of 5,777
Municipal Corporation of Delhi Vs Ramji Dass and another
Delhi High Court · (1983) CriLJ 1933 : (1983) 2 Crimes 372 : (1983) 5 DRJ 138 : (1983) RLR 539
Raghunath Rai Kumar Vs B.N. Khanna and others
Delhi High Court · (1984) 55 CompCas 518 : (1983) 2 Crimes 260 : (1983) 5 DRJ 77 : (1983) 2 ILR Delhi 458
Krishan Dev Puri Vs Union of India and Others
Delhi High Court · (1983) 24 DLT 72 : (1983) 2 ILR Delhi 801 : (1984) LabIC 532 : (1984) 1 SLJ 68
Krishnan Dev Puri Vs Union of India and other
Delhi High Court · (1984) 1 LLJ 197
B.R. Herman and Mohatta India Ltd. Vs Ashok Rai and Another
Delhi High Court · (1984) 55 CompCas 61 : (1983) 2 Crimes 310 : (1983) 24 DLT 15 : (1983) 5 DRJ 71 : (1984) 1 LLJ 189 : (1983) RLR 487
Bank of India Vs Mehta Brothers and Others
Delhi High Court · AIR 1984 Delhi 18 : (1983) 5 DRJ 252 : (1983) RLR 565
In Re: Canara Bank, Siddharth Kumar Modi and others
Delhi High Court · AIR 1984 Delhi 116 : (1985) 57 CompCas 631
Commissioner of Income Tax Vs Supreme Motors (P.) Ltd.
Delhi High Court · (1984) 41 CTR 75 : (1984) 147 ITR 48 : (1983) 14 TAXMAN 60
Union of India Vs Bikramjit Nayar
Delhi High Court · AIR 1984 Delhi 83 : (1983) 24 DLT 89 : (1983) 5 DRJ 144
People Patriotic Front, New Delhi Vs K.K. Birla and others
Delhi High Court · (1984) CriLJ 545 : (1983) 23 DLT 499 : (1983) RLR 554
Anoop Puri Vs Surinder Kaimar Khurana and Another
Delhi High Court · (1983) 5 DRJ 280 : (1983) RLR 578
Jagdish Lal Chanda Vs Central Cottage Industries Corporation of India Ltd. and Others
Delhi High Court · (1984) 6 DRJ 150 : (1983) LabIC 1518 : (1983) RLR 417 : (1983) 2 SLJ 564
Delhi Development Authority Vs K.P. Shankara and another
Delhi High Court · (1983) CriLJ 1281 : (1983) 2 Crimes 253 : (1983) 24 DLT 79 : (1983) RLR 530
Delhi Development Authority Vs K.P. Shankra and Another
Delhi High Court · (1983) CriLJ 1281 : (1983) 2 Crimes 253 : (1983) 24 DLT 79 : (1983) RLR 530
R.A. Prasad Vs The Food Corporation of India
Delhi High Court · (1983) ILR Delhi 285
Ishwar Devi and Another Vs Elite Electrical Industries
Delhi High Court · (1984) 26 DLT 242
Punjab and Sind Bank Vs Ramji Das Khanna and Another
Delhi High Court · AIR 1984 Delhi 175 : (1984) 6 DRJ 178 : (1983) RLR 437
Kamavaram Veeranna Vs Union of India (UOI) etc.
Delhi High Court · (1983) CriLJ 1284