COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,537 of 5,777
Jain Shudh Vanaspati Limited Vs Union of India and Another
Delhi High Court · (1983) ECR 1827 : (1983) 14 ELT 1688 : (1983) ILR Delhi 327
L.N. Gupta Vs Tara Mani
Delhi High Court · AIR 1984 Delhi 49 : (1983) 24 DLT 184 : (1983) 5 DRJ 190 : (1984) 1 ILR Delhi 175
Chander Kishore Sharma Vs Kampa Wati and Another
Delhi High Court · (1983) 24 DLT 46 : (1983) 5 DRJ 141 : (1983) RLR 536
Concerned Workmen of Sahai Industries Vs B.D. Gupta and Another
Delhi High Court · (1984) 1 LLJ 165
Shakuntla Chopra Vs Union of India and Others
Delhi High Court · (1983) 5 DRJ 210 : (1984) 1 ILR Delhi 187
The New Delhi Holy Family Hospital Vs Municipal Corporation of Delhi
Delhi High Court · AIR 1984 Delhi 84 : (1983) 5 DRJ 152 : (1983) 2 ILR Delhi 471 : (1983) RLR 588
S. Waryam Singh Duggal Vs Savitri Devi
Delhi High Court · (1984) ILR Delhi 214
Sukhama Devi Vs Niranjan Singh and Another
Delhi High Court · AIR 1983 Delhi 469 : (1983) 5 DRJ 178
Delhi Development Authority and Others Vs Nehru Place Hotels Ltd. and Others
Delhi High Court · AIR 1984 Delhi 61 : (1983) ILR Delhi 187 : (1983) RLR 662
Shri Ram Goyal Vs Union of India and others
Delhi High Court · (1984) CriLJ 1048 : (1983) 24 DLT 83
K.L. Verma Vs Union of India and etc.
Delhi High Court · (1983) 5 DRJ 247 : (1985) LabIC 240 : (1983) RLR 568 : (1983) 2 SLJ 374
Ram Goyal Vs Union of India and Another
Delhi High Court · (1984) CriLJ 1048 : (1983) 24 DLT 83
M/s. Rudnap Export-Import Vs Eastern Associates Co. and others
Delhi High Court · AIR 1984 Delhi 20
Municipal Corporation of Delhi Vs State
Delhi High Court · (1983) CriLJ 1933 : (1983) 2 Crimes 372 : (1983) 5 DRJ 138 : (1983) RLR 539