COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,535 of 5,777
Rajinder Kumar Vs Ravel Singh and Others
Delhi High Court · (1983) 24 DLT 387 : (1983) RLR 705
Sohan Lal Vs Krishan Ghander Ramesh Ghander and Brothers
Delhi High Court · (1983) 24 DLT 305 : (1983) RLR 622
Man Mohan Mehra Vs J.S. Butalia
Delhi High Court · AIR 1984 Delhi 32 : (1983) 24 DLT 165 : (1983) 5 DRJ 317 : (1983) RLR 711
Chander Kishore Sharma and Another Vs Kampa Wati
Delhi High Court · AIR 1984 Delhi 14 : (1983) 24 DLT 316 : (1983) 5 DRJ 325
Indrajit Barua Vs The State of Assam and Another
Delhi High Court · AIR 1983 Delhi 513 : (1984) 1 ILR Delhi 1
Indian Handicrafts and Others Vs Delhi Development Authority and Another
Delhi High Court · (1984) CriLJ 414 : (1983) 2 Crimes 753 : (1983) 24 DLT 250
M/s Indian Handicrafts (Partnership), New Delhi and others Vs Delhi Development Authority and another
Delhi High Court · (1985) 28 DLT 10(1)
O.P. Mehta Vs Saroj Mehta
Delhi High Court · AIR 1984 Delhi 159 : (1984) 6 DRJ 58
Jagdish Chander Bhatia Vs State
Delhi High Court · (1983) 2 Crimes 256 : (1983) 5 DRJ 147 : (1983) RLR 547
Raj Narain Aggarwal Vs Baij Nath Khanna
Delhi High Court · AIR 1984 Delhi 155 : (1983) 5 DRJ 196
Raj International Vs State and Others
Delhi High Court · (1983) 2 Crimes 254 : (1983) 24 DLT 47
Additional Commissioner of Income Tax, Delhi-I Vs Bawa Singh Chawhan, (Decd.)
Delhi High Court · (1984) 41 CTR 738 : (1985) 151 ITR 757
Fraveen Kumari Vs Man Mohan Kumar
Delhi High Court · AIR 1984 Delhi 139 : (1983) 5 DRJ 297 : (1983) RLR 704
Hindustan Lever Ltd. Vs Poineer Soap Factory
Delhi High Court · (1983) 24 DLT 237
Lakshmi Narain Mehta Vs Gramophone Co. of India Ltd. and Others
Delhi High Court · (1983) 24 DLT 246
Shakti Trading Co. P. Ltd. and another Vs Union of India and another
Delhi High Court · (1985) 57 CompCas 789 : (1983) 5 DRJ 356 : (1984) ILR Delhi 339
Air France Vs Industrial Tribunal Khushal Singh Vs Air France
Delhi High Court · (1983) 05 DEL CK 0015