High Courts23 Jul 1983
A.S. Ahluwalia Vs General Manager, Delhi Telephones
Delhi High Court · (1986) 29 DLT 143
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,534 of 5,777
High Courts21 Jul 1983
J. Malik Vs The Cantonment Board
Delhi High Court · (1983) 24 DLT 204 : (1983) 5 DRJ 298 : (1983) RLR 656
High Courts21 Jul 1983
Additional Commissioner of Income Tax Vs Sanwar Mal
Delhi High Court · (1983) 15 TAXMAN 129
Income Tax Act, 1922 — Section 22Income Tax Act, 1961 — Section 139, 139(4), 271(1)(a)
High Courts21 Jul 1983
Regional Provident Fund Commission Vs Amar Nath and Others
Delhi High Court · (1983) 24 DLT 371 : (1984) LabIC 1333
High Courts21 Jul 1983
Yoginder Pal Singh and Others Vs Union of India and Others
Delhi High Court · (1984) 25 DLT 429 : (1983) 5 DRJ 357 : (1984) LabIC 542
High Courts19 Jul 1983
Chameli Wati and Another Vs Delhi Municipal Corporation and Others
Delhi High Court · (1984) ACJ 134 : AIR 1984 Delhi 277 : (1983) 24 DLT 272
High Courts19 Jul 1983
Panchshila Co-operative House Building Society Ltd. and Another Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1983) 24 DLT 285
High Courts19 Jul 1983
Bharat Krishak Samaj Vs N.L. Kakkar and Others
Delhi High Court · (1984) 25 DLT 426
High Courts18 Jul 1983
Ram Nath Vs Finance Commissioner, Delhi and Others
Delhi High Court · AIR 1984 Delhi 178 : (1984) 25 DLT 20 : (1983) RLR 739
High Courts15 Jul 1983
Gurdwara Prabandhak Committee, Delhi Cantonment and others Vs Amarjit Singh Sabharwal and others
Delhi High Court · AIR 1984 Delhi 39
High Courts15 Jul 1983
Delhi Development Authority Vs National Tonnage Clubs of Farmers, New Delhi and another
Delhi High Court · (1984) CriLJ 268 : (1983) 2 Crimes 744 : (1983) 24 DLT 211 : (1983) 5 DRJ 288 : (1983) RLR 658
High Courts13 Jul 1983
S.C. Mehta Vs Union of India and Others
Delhi High Court · (1984) CriLJ 1261 : (1984) 2 Crimes 5 : (1984) 26 DLT 1 : (1984) 6 DRJ 8 : (1984) 2 LLJ 354 : (1983) RLR 765 : (1984) 2 SLJ 336
High Courts11 Jul 1983
Suniti Bala Datta Vs State of Uttar Pradesh and Another
Delhi High Court · (1983) 24 DLT 205
High Courts10 Jul 1983
Bharat Krishak Samaj Vs M.L. Kakkar and others
Delhi High Court · (1984) 1 LLJ 251
High Courts08 Jul 1983
Union of India and Others Vs Harendralal Bhattacharyya
Delhi High Court · (1983) 5 DRJ 310 : (1984) 1 ILR Delhi 163
High Courts08 Jul 1983
Manak Singh and Others Vs Union of India and Others
Delhi High Court · (1983) 24 DLT 227 : (1984) 6 DRJ 288
High Courts07 Jul 1983
Grindlays Bank Ltd. Vs C.R.E., Wood and Co. Pvt. Ltd. and Others
Delhi High Court · AIR 1984 Delhi 138 : (1983) 5 DRJ 362 : (1983) RLR 745