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Delhi High Court judgments

1,15,525 judgments · page 5,536 of 5,777

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High Courts24 May 1983

Allied Trading Co. etc. Vs S.L. Verma

Delhi High Court · (1984) RLR 102

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High Courts24 May 1983

Purolator India Limited Vs Union of India and others

Delhi High Court · (1986) 24 ELT 18

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High Courts24 May 1983

Sushma Vs Satish Chander

Delhi High Court · AIR 1984 Delhi 1 : (1983) 5 DRJ 305 : (1983) RLR 724

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High Courts24 May 1983

Darshan Singh Vs Forward India Finance (P) Ltd. and Others

Delhi High Court · AIR 1984 Delhi 140 : (1983) 24 DLT 261 : (1984) 6 DRJ 18 : (1984) RLR 236

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High Courts23 May 1983

Sawhney Brothers Vs Delhi Development Authority

Delhi High Court · (1984) CriLJ 412 : (1983) 2 Crimes 751 : (1983) 24 DLT 112 : (1983) 5 DRJ 250 : (1983) RLR 653

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High Courts23 May 1983

M/s Sawhney Bros., New Delhi Vs Delhi Development Authority, New Delhi

Delhi High Court · (1984) CriLJ 412 : (1983) 2 Crimes 751 : (1983) 24 DLT 112 : (1983) 5 DRJ 250 : (1983) RLR 653

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High Courts23 May 1983

Radha Kant Deyasi Vs Chief of the Army Staff and Others

Delhi High Court · (1983) 24 DLT 197

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High Courts20 May 1983

Ved Prakash Gulati Vs Commissioner of Police and Others

Delhi High Court · (1983) CriLJ 1589

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High Courts20 May 1983

S. Harnam Singh Suri Vs Central Board of Direct Taxes

Delhi High Court · (1984) ILR Delhi 145 : (1984) 145 ITR 159 : (1983) 15 TAXMAN 52

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High Courts20 May 1983

Additional Commissioner of Income Tax, Delhi-III Vs Joginder Singh

Delhi High Court · (1983) ILR Delhi 512 : (1985) 151 ITR 93

Income Tax Act, 1961 — Section 139, 139(5), 143(3), 148, 271
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High Courts20 May 1983

Ved Prakash Gulati Vs Commissioner of Police, New Delhi and others

Delhi High Court · (1983) 5 DRJ 142

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High Courts20 May 1983Dismissed

Gujraj Vs State

Delhi High Court · (1983) 2 Crimes 746 : (1983) 5 DRJ 266 : (1983) 2 ILR Delhi 540

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High Courts20 May 1983

The Additional Commissioner of Income Tax Vs Joginder Singh

Delhi High Court · (1984) 40 CTR 385 : (1984) 40 CTR 285 : (1983) 15 TAXMAN 569

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High Courts19 May 1983

Mehra-Mehra Vs Sant Kaur Grewal

Delhi High Court · (1985) ILR Delhi 151

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High Courts19 May 1983

Anil Starch Products Ltd. Vs Union of India and others

Delhi High Court · (1983) 14 ELT 1681

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High Courts19 May 1983

Pramod Chopra and Others Vs Apparels Export Promotion Council

Delhi High Court · (1984) ILR Delhi 717

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High Courts18 May 1983

Man Singh etc. Vs Union of India

Delhi High Court · (1983) RLR 642

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High Courts18 May 1983

Sunder Dass Vs Asthetic Exports Pvt. Ltd. and Others

Delhi High Court · (1983) 5 DRJ 364 : (1984) LabIC 209 : (1983) 2 LLJ 246 : (1983) RLR 782 : (1985) 1 SLJ 577

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High Courts17 May 1983

Dewan Chand and Another Vs State

Delhi High Court · (1983) 05 DEL CK 0016

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High Courts13 May 1983

Escorts Ltd. Vs Foreign Exchange Regulation Appellate Board

Delhi High Court · (1985) 57 CompCas 684 : (1983) 24 DLT 321 : (1985) 5 ECC 141

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