High Courts02 Sept 1983
C.B. Dhall Vs State Bank of India and others
Delhi High Court · (1984) 1 ILR Delhi 890 : (1984) 1 LLJ 537
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,532 of 5,777
High Courts01 Sept 1983
Additional Commissioner of Income Tax, Delhi Vs Om Oils and Oil Seeds Exchange Ltd.
Delhi High Court · (1985) 57 CompCas 592 : (1985) 552 ITR 152 : (1984) 18 TAXMAN 337
High Courts01 Sept 1983
Delhi Transport Corporation Vs Prem Devi Pandey etc.
Delhi High Court · (1984) 6 DRJ 273
High Courts29 Aug 1983
Birla Cotton Spinning and Weaving Mills Ltd. Vs Union of India and Others
Delhi High Court · (1984) ILR Delhi 60
High Courts29 Aug 1983
Insulation and Ele. Products Vs Regional Provident Fund Commissioner
Delhi High Court · (1984) RLR 184
High Courts25 Aug 1983
Kulwant Rai Jain Vs Banwari Lal and Others
Delhi High Court · AIR 1984 Delhi 378 : (1984) 25 DLT 11 : (1984) 6 DRJ 226 : (1984) RLR 161
High Courts24 Aug 1983
Ram Saran Vs Misri Lal Mauriya
Delhi High Court · (1983) 24 DLT 281 : (1984) 6 DRJ 227 : (1984) RLR 149
High Courts23 Aug 1983
Lieutenant Governor and Others Vs Jagdish Chand Kardam and Others
Delhi High Court · (1983) 24 DLT 312
High Courts22 Aug 1983
Nand Gopal Vs S. Kartar Singh and Others
Delhi High Court · (1984) CriLJ 213 : (1983) 5 DRJ 299
High Courts18 Aug 1983
Harish Bansal etc. Vs Moti Films (P) Ltd. etc.
Delhi High Court · (1986) 59 CompCas 925 : (1984) 25 DLT 92 : (1984) 1 ILR Delhi 317
High Courts18 Aug 1983
Sharma Clothiers Private Ltd. Vs Apparels Export Promotion Council and Another
Delhi High Court · (1983) 24 DLT 291
High Courts17 Aug 1983
R.K. Aggarwal Vs The Administrator, Union Territory of Delhi
Delhi High Court · (1983) 24 DLT 268
High Courts17 Aug 1983
Desein (New Delhi) (P) Ltd. and Others Vs Regional Provident Fund Commissioner
Delhi High Court · (1983) 5 DRJ 330
High Courts16 Aug 1983
Harish Taneja Vs Union of India and Others
Delhi High Court · (1983) 24 DLT 276