High Courts07 Oct 1983
M/s Guest Keen Williams Ltd., Delhi Vs Murari Lal
Delhi High Court · (1984) 25 DLT 132 : (1984) 6 DRJ 23
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,530 of 5,777
High Courts07 Oct 1983
Jai Rani Vs Om Parkash Saini
Delhi High Court · AIR 1984 Delhi 301 : (1984) 6 DRJ 281 : (1984) RLR 309
High Courts06 Oct 1983
Roofrite Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (1984) 25 DLT 182 : (1984) 6 DRJ 40 : (1984) RLR 50
High Courts06 Oct 1983
Ram Saroop Ram Nath Vs Shikhar Chand Jain
Delhi High Court · AIR 1984 Delhi 143 : (1984) 6 DRJ 28 : (1984) RLR 35
High Courts05 Oct 1983
M/s. Manoj Plastic India Vs M/s. Bhola Plastic Industries
Delhi High Court · AIR 1984 Delhi 441
Civil Procedure Code, 1908 (CPC) — Section 151Trade and Merchandise Marks Act, 1958 — Section 33
High Courts03 Oct 1983
Bhagwan Singh and Sons P. Ltd. Vs Kalawati and others
Delhi High Court · (1986) 60 CompCas 94
High Courts03 Oct 1983
Ishwar Singh and Others Vs Commissioner of Police and Others
Delhi High Court · (1984) 1 Crimes 7 : (1984) 25 DLT 156
High Courts30 Sept 1983
Jagdish Lal Malhotra Vs The State
Delhi High Court · (1984) 2 Crimes 108 : (1984) 25 DLT 405
High Courts30 Sept 1983
Commissioner of Income Tax, Delhi (Central)-I Vs Bharat Nidhi Ltd.
Delhi High Court · (1984) 149 ITR 245 : (1984) 17 TAXMAN 267
High Courts30 Sept 1983Allowed
Dewan Anand Kumar (deceased by L.Rs.) and others Vs Union of India
Delhi High Court · AIR 1984 Delhi 208
Land Acquisition Act, 1894 — Section 18, 19, 4
High Courts23 Sept 1983
Madan Mohan Behl Vs Veena Rani
Delhi High Court · AIR 1984 Delhi 185 : (1984) 6 DRJ 30 : (1984) RLR 57
High Courts23 Sept 1983
Oswal Wollen Mills Ltd., Ludhiana Vs Asstt. Collector of Customs, Bombay and others
Delhi High Court · (1987) 13 ECR 875 : (1984) 18 ELT 203
High Courts23 Sept 1983
Glaxo Orthopedic U.K. Ltd. Vs Samrat Pharma
Delhi High Court · AIR 1984 Delhi 265 : (1984) RLR 291
High Courts22 Sept 1983
Additional Commissioner of Income Tax, Delhi-I Vs Madan Mohan Lall Shri Ram P. Ltd.
Delhi High Court · (1984) 42 CTR 150 : (1985) 153 ITR 134
High Courts21 Sept 1983
Kerala State Construction Corporation Ltd. Vs National Building Construction Corporation Ltd.
Delhi High Court · (1983) 24 DLT 348
High Courts21 Sept 1983
T. Ram Dulari Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1984) 150 ITR 569
High Courts21 Sept 1983
D.S. Bist and Sons Vs Commissioner of Income Tax, Delhi (Central)
Delhi High Court · (1984) 149 ITR 276