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Delhi High Court judgments

1,15,525 judgments · page 5,528 of 5,777

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High Courts17 Nov 1983

Commissioner of Income Tax, Delhi-II Vs B.L. Dhingra and Sons

Delhi High Court · (1984) 42 CTR 162 : (1985) 153 ITR 167 : (1984) 17 TAXMAN 203

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High Courts15 Nov 1983

O.K. Ralhan Vs The State and Another

Delhi High Court · (1984) 25 DLT 376

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High Courts15 Nov 1983

Harvinder Kaur Vs Harmander Singh Choudhry

Delhi High Court · AIR 1984 Delhi 66 : (1984) ILR Delhi 546 : (1984) RLR 187

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High Courts15 Nov 1983

G.K. Ralhan Vs The State and another

Delhi High Court · (1983) 11 DEL CK 0036

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High Courts15 Nov 1983Dismissed

Dev Dutt Singh Vs Smt. Rajni Gandhi

Delhi High Court · AIR 1984 Delhi 320

Hindu Marriage Act, 1955 — Section 24, 25
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High Courts14 Nov 1983

Om Wati Vs Kishan Chand

Delhi High Court · AIR 1985 Delhi 43 : (1984) RLR 363

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High Courts14 Nov 1983

Suessen Textile Bearings Ltd. and Others Vs Union of India and Others

Delhi High Court · (1984) 55 CompCas 492 : (1987) 12 DRJ 29 : (1984) 2 ILR Delhi 280 : (1984) RLR 262

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High Courts14 Nov 1983

Ram Parshad Vs State

Delhi High Court · (1984) 25 DLT 112 : (1984) 6 DRJ 234 : (1984) 1 ILR Delhi 677

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High Courts11 Nov 1983

Mohinder Singh Vs The State

Delhi High Court · (1984) 25 DLT 161

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High Courts11 Nov 1983

Commissioner of Income Tax, Delhi-IV Vs Padma Bhandari

Delhi High Court · (1985) 153 ITR 69 : (1984) 19 TAXMAN 433

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High Courts11 Nov 1983

Bishan Vs The State

Delhi High Court · (1983) 1 Crimes 155 : (1984) 6 DRJ 78

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High Courts11 Nov 1983

Delhi Development Authority Vs Kanti Lal Sudh and Others

Delhi High Court · (1984) 25 DLT 128

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High Courts10 Nov 1983

State (Delhi Administration) Vs Ramesh and Others

Delhi High Court · (1984) 25 DLT 296

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High Courts10 Nov 1983

Rita Vs Brh Kishore Gandhi

Delhi High Court · AIR 1984 Delhi 291 : (1984) ILR Delhi 289

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High Courts10 Nov 1983

Yogiraj Charity Trust Vs Commissioner of Income Tax, Delhi (Central)

Delhi High Court · (1984) 149 ITR 7 : (1984) 16 TAXMAN 450

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High Courts03 Nov 1983

Shakuntia and Others Vs The State

Delhi High Court · (1985) 58 CompCas 677 : (1984) 1 Crimes 261 : (1984) 25 DLT 33 : (1984) 6 DRJ 92

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High Courts03 Nov 1983

Padam Narain and another Vs G.C. Jain and others

Delhi High Court · AIR 1984 Delhi 310

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High Courts02 Nov 1983

Sh. Abdul Aziz Mohammad Vs Union of India

Delhi High Court · (1983) 11 DEL CK 0035

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High Courts02 Nov 1983

Abdul Aziz Chaba Vs Union of India

Delhi High Court · (1984) CriLJ 1307 : (1984) RLR 298

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High Courts02 Nov 1983

Mohinder Singh Dahiya Vs State

Delhi High Court · (1984) 25 DLT 150

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