COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,527 of 5,777
Ram Prashad and Others Vs Poornima
Delhi High Court · AIR 1983 Delhi 14 : (1984) 25 DLT 118 : (1984) 7 DRJ 90
Commissioner of Income Tax Vs Bharat Ram Charat Ram P. Ltd.
Delhi High Court · (1987) 163 ITR 861
Current Transport and Finance P. Ltd. Vs Sardar Singh and others
Delhi High Court · (1986) 59 CompCas 767
D.N. Nanda and Sons Vs Commissioner of Income Tax
Delhi High Court · (1984) 40 CTR 278 : (1984) 39 CTR 167 : (1984) 149 ITR 96 : (1984) 16 TAXMAN 365
Deepak Kumar and Dinesh Kumar Vs Union of India and Others
Delhi High Court · (1984) 25 DLT 77
Savitri Khanna Vs Union of India
Delhi High Court · (1984) 25 DLT 83 : (1984) 6 DRJ 203 : (1984) RLR 95
D.K. Enterprises Vs Employees of State Insurance Corporation
Delhi High Court · (1984) 6 DRJ 139
State (Delhi Administration) Vs Khem Chand
Delhi High Court · (1984) 25 DLT 134 : (1984) 1 ILR Delhi 640
Import Export Sales Corporation Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1984) 149 ITR 318 : (1984) 17 TAXMAN 177
Addl. Commissioner of Income Tax, Delhi-II Vs F. Ali Ahmed. (Decd., By L. Rs. Begum Abida Ahemad and others)
Delhi High Court · (1984) 41 CTR 340 : (1984) 149 ITR 190 : (1984) 17 TAXMAN 207
Satpal Vs Assistant Commissioner of Police
Delhi High Court · (1984) 1 Crimes 683 : (1984) 25 DLT 219
S.G. Steels (P) Ltd. Vs Union of India and Others
Delhi High Court · AIR 1984 Delhi 272 : (1984) ILR Delhi 882 : (1984) RLR 390
Commissioner of Income Tax, New Delhi Vs Smt. V. Sikka and another (Legal Heirs of Late Shri C.L. Sikka)
Delhi High Court · (1984) 149 ITR 73 : (1984) 17 TAXMAN 384
The Commissioner of Income Tax, Delhi-IV Vs Daropdi Devi
Delhi High Court · (1984) 40 CTR 35 : (1984) ILR Delhi 663(1) : (1984) 149 ITR 178 : (1984) 16 TAXMAN 322
Dwarka Nath Bhasin (through L.R''s.) Vs Union of India and others
Delhi High Court · AIR 1984 Delhi 304
Union of India Vs Bakhtawar Singh Bal Krishan
Delhi High Court · (1984) 25 DLT 153
Kuldeep Kumar Vs Chander Kanta
Delhi High Court · (1984) CriLJ 550 : (1984) 2 Crimes 173 : (1984) 6 DRJ 67 : (1984) RLR 136
S.K. Chatterjee Vs Subrata Biswas
Delhi High Court · AIR 1984 Delhi 217 : (1984) 25 DLT 124 : (1984) RLR 257