High Courts06 Jan 1984
Commissioner of Income Tax, Delhi-II Vs Central Warehousing Corporation
Delhi High Court · (1985) 46 CTR 309 : (1985) 156 ITR 407 : (1984) 18 TAXMAN 441
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,525 of 5,777
High Courts06 Jan 1984
Additional Commissioner of Income Tax Vs Delhi Cloth and General Mills Co. Ltd. Delhi Cloth and General Mills Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1984) 42 CTR 188 : (1986) 157 ITR 822
High Courts06 Jan 1984
Delhi Cloth and General Mills Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1984) 17 TAXMAN 194
High Courts06 Jan 1984
Bawa Shiv Charan Singh Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1985) 47 CTR 12 : (1984) 25 DLT 275 : (1984) ILR Delhi 625 : (1984) 149 ITR 29 : (1984) 17 TAXMAN 225
High Courts04 Jan 1984
Sahib Ram Vs Delhi Administration
Delhi High Court · (1984) RLR 286 : (1984) 1 SLJ 506
High Courts01 Jan 1984
Girdhar Lal India Govindas Agrawal Vs Union of India and others
Delhi High Court · (1984) 01 DEL CK 0017
High Courts01 Jan 1984
Regional Provident Fund Commissioner Vs Amarnath and others
Delhi High Court · (1984) 1 LLJ 146
High Courts19 Dec 1983
Tikam Chand and Others Vs State
Delhi High Court · (1984) CriLJ 1042 : (1984) 1 Crimes 880 : (1984) 6 DRJ 343 : (1984) RLR 447
High Courts19 Dec 1983
Pran Nath Dhawan Vs Union of India and another
Delhi High Court · (1984) 17 ELT 12
High Courts19 Dec 1983
Additional Commissioner of Income Tax, Delhi-III Vs Manjeet Engineering Industries
Delhi High Court · (1984) ILR Delhi 787 : (1985) 154 ITR 509 : (1984) 18 TAXMAN 235
High Courts19 Dec 1983
Harish Chandra and others Vs Commissioner of Income Tax
Delhi High Court · (1985) 45 CTR 319 : (1985) 154 ITR 478 : (1984) 19 TAXMAN 474
High Courts19 Dec 1983
Mohammed Yunus Vs Delhi Transport Corporation
Delhi High Court · (1984) 1 ACC 336
High Courts19 Dec 1983
Mohd. Yunus Vs D.T.U. (now Delhi Transport Corporation)
Delhi High Court · (1984) RLR 636
High Courts19 Dec 1983
Neelam Chaturvedi Vs Mukul Kumar Chaturvedi and Another
Delhi High Court · (1984) 1 Crimes 472 : (1984) 25 DLT 177 : (1984) 6 DRJ 221 : (1984) RLR 84
High Courts19 Dec 1983Allowed
Sugar Mills Co. Ltd. and Another Vs Joint Secretary (Sugar), Govt. of India and Others
Delhi High Court · AIR 1984 Delhi 282
High Courts16 Dec 1983
N. Ecko Dry Cleaners Vs Ram Kishan Ahuja
Delhi High Court · (1984) 25 DLT 329 : (1984) 6 DRJ 247
High Courts16 Dec 1983
Civil Miscellaneous Mancat Ram Vs Delhi Development Authority and Others
Delhi High Court · AIR 1984 Delhi 246 : (1984) RLR 223
High Courts16 Dec 1983
D.L.F. United Ltd. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1984) 40 CTR 31 : (1984) 149 ITR 24 : (1984) 17 TAXMAN 52 : (1984) 16 TAXMAN 456