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Delhi High Court judgments

1,15,525 judgments · page 5,526 of 5,777

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High Courts16 Dec 1983

Delhi Transport Corporation Vs D.D. Gufta and Others

Delhi High Court · (1984) 25 DLT 362

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High Courts16 Dec 1983

Delhi Transport Corporation Vs D.D. Gupta and another

Delhi High Court · (1984) ILR Delhi 869 : (1984) 2 LLJ 79

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High Courts15 Dec 1983

S.K. Export Corporation Vs Punjab and Sind Bank

Delhi High Court · (1984) RLR 434

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High Courts15 Dec 1983

Crescent Capacitors Vs Commissioner of Income Tax, Delhi

Delhi High Court · (1985) 45 CTR 15 : (1984) 149 ITR 285 : (1985) 20 TAXMAN 325

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High Courts14 Dec 1983

Sharda Trading Company Vs Commissioner of Income Tax

Delhi High Court · (1984) 40 CTR 274 : (1984) 149 ITR 19 : (1984) 17 TAXMAN 49

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High Courts08 Dec 1983

Union of India Vs R.C. Jain

Delhi High Court · (1984) 25 DLT 245 : (1984) LabIC 1935

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High Courts08 Dec 1983

Commissioner of Income Tax, Delhi-I Vs H.G. Gupta and Sons

Delhi High Court · (1984) 42 CTR 178 : (1984) 149 ITR 253 : (1984) 17 TAXMAN 287

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High Courts06 Dec 1983

Meva Ram Arya Vs Delhi Administration and Others

Delhi High Court · AIR 1984 Delhi 123 : (1984) 25 DLT 201

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High Courts06 Dec 1983

Shiv Dutt Salwan Vs The State

Delhi High Court · (1984) 1 Crimes 470 : (1984) 25 DLT 266 : (1984) 6 DRJ 184 : (1984) RLR 90

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High Courts06 Dec 1983

A.S. Tiwari Vs Delhi Administration, etc.

Delhi High Court · (1984) 25 DLT 477 : (1984) 2 ILR Delhi 607 : (1984) 2 SLJ 33

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High Courts06 Dec 1983

Ganesh Flour Mills Co. Ltd. Vs T.P. Khaitan

Delhi High Court · (1986) 60 CompCas 28 : (1984) 25 DLT 120 : (1984) ILR Delhi 688

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High Courts05 Dec 1983

Chander Bhan Soni Vs The Administration of Delhi

Delhi High Court · (1984) 3 Crimes 409 : (1984) 25 DLT 343 : (1984) 6 DRJ 231 : (1984) RLR 171

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High Courts05 Dec 1983

S.P. Gupta etc. Vs Union of India

Delhi High Court · (1984) 17 ELT 74

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High Courts02 Dec 1983

Subhash Chand Vs S.M. Aggarwal and Another

Delhi High Court · (1984) CriLJ 481 : (1984) 25 DLT 52 : (1984) 6 DRJ 160 : (1984) 1 ILR Delhi 850 : (1984) RLR 111

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High Courts01 Dec 1983

Silvertoe Manufacturing Co. of India Vs Usha Soi

Delhi High Court · AIR 1984 Delhi 271 : (1984) 25 DLT 67 : (1984) 6 DRJ 208 : (1984) RLR 92

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High Courts01 Dec 1983

Commissioner of Income Tax, Delhi-I Vs Dr. P.L. Narula

Delhi High Court · (1984) 40 CTR 277 : (1984) 150 ITR 21 : (1984) 17 TAXMAN 223

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High Courts30 Nov 1983

Modern Automobiles (I) Vs Union of India and another

Delhi High Court · (1984) RLR 220 : (1984) 56 STC 85

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High Courts30 Nov 1983

Modern Automobiles Vs Union of India

Delhi High Court · (1984) RLR 220 : (1984) 56 STC 85

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High Courts30 Nov 1983

Daljit Singh Madan Vs Surinder Kumar and Others

Delhi High Court · (1984) 26 DLT 305 : (1984) RLR 470

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High Courts29 Nov 1983

Bishamber Dayal Vs The State

Delhi High Court · (1984) 25 DLT 104

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