High Courts25 Jan 1984
S.J. Chowdhary Vs State
Delhi High Court · (1984) CriLJ 864 : (1984) 1 Crimes 717 : (1984) 25 DLT 254 : (1984) 6 DRJ 251 : (1984) 2 RCR(Criminal) 406 : (1984) RLR 245
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,524 of 5,777
High Courts24 Jan 1984
Sukhbir Singh Vs Deputy Commissioner
Delhi High Court · (1985) 50 FLR 139 : (1984) LabIC 1513 : (1984) RLR 282 : (1984) 1 SLJ 512
High Courts23 Jan 1984
Delhi Development Authority Vs H. Dohil Construction Co.
Delhi High Court · AIR 1984 Delhi 124 : (1984) ILR Delhi 710 : (1984) RLR 585
High Courts21 Jan 1984
Mohd. Rafiq Vs State
Delhi High Court · (1984) 1 Crimes 815 : (1984) 6 DRJ 362
Penal Code, 1860 (IPC) — Section 392, 395, 397
High Courts20 Jan 1984
Municipal Corporation of Delhi Vs Chela Ram and Another
Delhi High Court · (1984) 1 Crimes 539 : (1984) 25 DLT 282 : (1984) 6 DRJ 339 : (1984) RLR 56
High Courts20 Jan 1984
New India Assurance Co. Ltd. Vs Bharat Bhushan and Others
Delhi High Court · (1984) 2 ACC 20 : (1984) ACJ 270 : (1986) 60 CompCas 193 : (1984) 25 DLT 229 : (1984) 7 DRJ 192 : (1984) RLR 323
High Courts19 Jan 1984
Municipal Corporation of Delhi Vs Jawala Prashad
Delhi High Court · (1985) CriLJ 1455 : (1984) 6 DRJ 240
High Courts19 Jan 1984
Urmil Sood Vs Union of India and Others
Delhi High Court · (1984) 6 DRJ 333 : (1984) 1 RCR(Criminal) 549
Constitution of India, 1950 — Article 22(4)
High Courts18 Jan 1984
Hazi Zafeer Vs Union of India and Others
Delhi High Court · (1984) 80 CompCas 228 : (1984) 1 Crimes 886 : (1984) 7 DRJ 1 : (1984) 24 ELT 15
Constitution of India, 1950 — Article 22(5)
High Courts13 Jan 1984
Commissioner of Income Tax, Delhi-IV Vs Loke Nath and Co. (Construction)
Delhi High Court · (1984) 147 ITR 624
High Courts11 Jan 1984
Mahinder Kumar Vs The State
Delhi High Court · (1984) 25 DLT 169 : (1984) RLR 1
High Courts11 Jan 1984
Ram Narain Vs The State
Delhi High Court · (1984) 1 Crimes 758 : (1984) 6 DRJ 347
High Courts06 Jan 1984
State Vs Ranjit Singh and Another
Delhi High Court · (1984) 25 DLT 323 : (1984) 6 DRJ 267
Constitution of India, 1950 — Article 22
High Courts06 Jan 1984
United India Insurance Co. Ltd. Vs Darbar Woolen Mills
Delhi High Court · (1984) 2 ACC 366
High Courts06 Jan 1984
United India Insurance Co. Ltd. Vs Darbar Woollen Mills
Delhi High Court · (1986) 60 CompCas 220 : (1984) RLR 405
Arbitration Act, 1940 — Section 30, 33, 34, 39, 41Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 12 Rule 8, 151
High Courts06 Jan 1984
Commissioner of Wealth Tax Vs Meattles P. Ltd.
Delhi High Court · (1984) 40 CTR 281 : (1985) 153 ITR 201 : (1984) 17 TAXMAN 73