High Courts16 Feb 1984
M.R. Dhawan Vs Commissioner of Income Tax
Delhi High Court · (1984) 19 TAXMAN 128
Income Tax Act, 1922 — Section 24(1)Income Tax Act, 1961 — Section 73(1)
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,522 of 5,777
High Courts15 Feb 1984
Harl Bhagwan Sharma and Others Vs Badri Bhagat Jhandewalan Temple Society and Others
Delhi High Court · (1985) 27 DLT 68 : (1985) RLR 18
High Courts15 Feb 1984
Santosh Singh Vs State
Delhi High Court · (1985) 1 Crimes 928 : (1984) RLR 432
High Courts15 Feb 1984
Commissioner of Income Tax Vs Didar Singh
Delhi High Court · (1985) 22 TAXMAN 520
High Courts15 Feb 1984
Om Prakash Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1984) 148 ITR 180 : (1984) 17 TAXMAN 348
High Courts14 Feb 1984
Umesh Kumar Gupta Vs W.M. Sadoc
Delhi High Court · AIR 1984 Delhi 213 : (1984) 6 DRJ 293 : (1984) RLR 428(1)
High Courts13 Feb 1984
K.T. Advani, New Delhi Vs The State, New Delhi
Delhi High Court · (1986) 60 CompCas 603 : (1987) 11 ECC 124 : (1987) 30 ELT 390
High Courts13 Feb 1984
Punjab Fruit Co. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1984) 40 CTR 310 : (1984) 149 ITR 42
High Courts13 Feb 1984
Sohan Bir Singh Vs State and Others
Delhi High Court · (1984) 1 Crimes 889 : (1984) 26 DLT 5
High Courts13 Feb 1984
S. Hardayal Singh Mehta and Another Vs Nirmala Devi and Others
Delhi High Court · AIR 1984 Delhi 350 : (1985) 28 DLT 255 : (1984) RLR 502
High Courts12 Feb 1984
R.M. Kalia and Another Vs Union of India and Another
Delhi High Court · (1985) CriLJ 1514 : (1985) 8 DRJ 186 : (1985) 2 RCR(Criminal) 428
High Courts09 Feb 1984
Shri Manmohan Sachdeva Vs Commissioner of Income Tax
Delhi High Court · (1986) 158 ITR 12
High Courts09 Feb 1984Dismissed
Mir Singh and Others Vs State
Delhi High Court · (1984) 6 DRJ 351
Penal Code, 1860 (IPC) — Section 307, 324, 325, 326, 34
High Courts08 Feb 1984
Laxman T. Sajnani Vs Union of India and Others
Delhi High Court · (1985) CriLJ 482 : (1984) 1 Crimes 528 : (1984) 25 DLT 251 : (1984) 1 RCR(Criminal) 272
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
High Courts08 Feb 1984
Abdul Hamid Khan Vs The State (Delhi Administration)
Delhi High Court · (1984) ACJ 292 : (1984) 1 Crimes 706 : (1984) 25 DLT 233
High Courts08 Feb 1984
Balwindar Singh Vs Delhi Administory and Others
Delhi High Court · AIR 1984 Delhi 379 : (1984) 2 ILR Delhi 845 : (1984) RLR 302
High Courts08 Feb 1984
Kailash Chand Goyal Vs The State and Others
Delhi High Court · (1984) CriLJ 1039 : (1984) 1 Crimes 703 : (1984) 25 DLT 241 : (1984) 2 RCR(Criminal) 28 : (1984) RLR 278