High Courts07 Feb 1984
The State Government of Mysore Vs Union of India and Others
Delhi High Court · AIR 1984 Delhi 260 : (1984) 25 DLT 335 : (1984) 2 ILR Delhi 265
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,523 of 5,777
High Courts07 Feb 1984
Amar Nath Vs The Management of Swatantra Bharat Mills and Another
Delhi High Court · (1984) 25 DLT 353 : (1985) 1 LLJ 39
High Courts07 Feb 1984
Amarnath Vs Swatantra Bharat Mills and Another
Delhi High Court · (1985) 1 LLJ 39
High Courts07 Feb 1984
Delhi Airport Porters Labour Contract and Construction Society Vs International Airport Authority
Delhi High Court · (1984) RLR 352
High Courts07 Feb 1984
Orient General Industries Ltd. Vs Union of India
Delhi High Court · (1986) 24 ELT 526
High Courts07 Feb 1984
Nazir Ahmed Vs Delhi Development Authority
Delhi High Court · AIR 1984 Delhi 245 : (1984) 25 DLT 346 : (1984) 7 DRJ 60 : (1984) RLR 395
High Courts06 Feb 1984
Union of India Vs Jaswant Rai etc
Delhi High Court · AIR 1984 Delhi 215 : (1994) 53 DLT 854(2) : (1984) RLR 252
High Courts06 Feb 1984
Sona Electric Co. Vs Commissioner of Income Tax
Delhi High Court · (1984) 43 CTR 287 : (1985) 152 ITR 507 : (1984) 19 TAXMAN 160
High Courts06 Feb 1984
Delhi Cloth and General Mills Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1985) 48 CTR 216 : (1984) 42 CTR 149 : (1985) 156 ITR 649
High Courts03 Feb 1984
H.G. Gupta and Sons Vs Commissioner of Income Tax
Delhi High Court · (1986) 25 TAXMAN 179
High Courts03 Feb 1984
Joginder Singh Bedi Vs Sardar Singh Narang and Another
Delhi High Court · AIR 1984 Delhi 319 : (1984) 26 DLT 162 : (1984) 2 ILR Delhi 43 : (1985) RLR 11
High Courts03 Feb 1984
Ganga Ram Dhanpat Rai Vs Mahesh Aggarwal
Delhi High Court · AIR 1984 Delhi 233 : (1984) 26 DLT 12 : (1984) 6 DRJ 244 : (1984) RLR 402
High Courts02 Feb 1984
Ram Body Builders Vs Sales Tax Officer, Ward No. 31, New Delhi, and others
Delhi High Court · (1984) 56 STC 118
High Courts31 Jan 1984
Union of India Vs Som Nath Chadha and Co.
Delhi High Court · (1984) 25 DLT 226 : (1984) RLR 452
High Courts30 Jan 1984
Municipal Corporation of Delhi Vs Ram Chand and Others
Delhi High Court · (1985) 1 Crimes 501 : (1984) ILR Delhi 775
High Courts30 Jan 1984
Municipal Corporation of Delhi Vs Jagdish Chander and Another
Delhi High Court · (1984) CriLJ 861 : (1984) 26 DLT 15 : (1984) 2 RCR(Criminal) 13
High Courts27 Jan 1984
Om Parkash Gupta Vs Delhi Development Authority
Delhi High Court · (1984) 25 DLT 301
High Courts25 Jan 1984
Andrew C. Schmidtz Vs Union of India and Others
Delhi High Court · (1984) 25 DLT 333
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3