High Courts24 Feb 1984
Commissioner of Income Tax, Delhi-I Vs Rajinder Kumar Rajgarhia
Delhi High Court · (1984) 43 CTR 296 : (1985) 156 ITR 556 : (1984) 18 TAXMAN 484
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,521 of 5,777
High Courts24 Feb 1984
Jawahar Lal and Another Vs Bharat Tobacco Manufacturing Co.
Delhi High Court · (1984) 25 DLT 459
High Courts24 Feb 1984
Additional Commissioner of Income Tax, Delhi-II Vs Rattan Chand Kapoor
Delhi High Court · (1984) 43 CTR 283 : (1984) 149 ITR 1 : (1984) 18 TAXMAN 491
High Courts23 Feb 1984
P.C. Puri Vs The Commissioner of Income Tax, New Delhi
Delhi High Court · (1984) ILR Delhi 134 : (1985) 151 ITR 584 : (1984) 18 TAXMAN 158
High Courts21 Feb 1984
Raj Singh Vs State
Delhi High Court · (1984) 1 Crimes 755 : (1984) 26 DLT 173 : (1984) 6 DRJ 284 : (1984) 1 RCR(Criminal) 581 : (1984) RLR 397
High Courts21 Feb 1984
Kundanlal Jain Vs Municipal Corporation of Delhi
Delhi High Court · AIR 1984 Delhi 231 : (1984) RLR 255
High Courts21 Feb 1984
F.L. Berawalla and Another Vs R.K. Jain and Others
Delhi High Court · (1985) 1 Crimes 143 : (1984) 26 DLT 176 : (1984) 7 DRJ 6 : (1984) 2 RCR(Criminal) 325 : (1984) RLR 313
Copyright Act, 1957 — Section 14(1)
High Courts20 Feb 1984
Commissioner of Income Tax Vs Shri Ram Kishan, etc.
Delhi High Court · (1984) 02 DEL CK 0019
High Courts17 Feb 1984
Rajinder Singh and Others Vs Union of India and Others
Delhi High Court · (1984) 7 DRJ 77
High Courts17 Feb 1984
Sneh Lata Gupta Vs Ramnik Gupta and Others
Delhi High Court · (1984) 6 DRJ 257
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 151
High Courts17 Feb 1984
Commissioner of Wealth Tax Vs Meattles (P.) Ltd.
Delhi High Court · (1984) 43 CTR 281 : (1985) 156 ITR 569 : (1984) 19 TAXMAN 116
High Courts16 Feb 1984
R.C. Gupta Vs O.P. Gupta etc.
Delhi High Court · AIR 1984 Delhi 248 : (1984) RLR 267
High Courts16 Feb 1984
Addl. Commissioner of Income Tax Vs Distillers Trading Corpn. Ltd.
Delhi High Court · (1985) 154 ITR 507
Income Tax Act, 1961 — Section 154, 210, 212(3), 213(3), 214
High Courts16 Feb 1984
COMMISSIONER OF Income Tax, DELHI-I Vs R. G. GOVAN and CO.
Delhi High Court · (1985) 43 CTR 286 : (1985) 156 ITR 875
High Courts16 Feb 1984
R.B. Seth Ram Rattan Vs Commissioner of Income Tax
Delhi High Court · (1984) 41 CTR 81 : (1985) 156 ITR 612 : (1984) 18 TAXMAN 62
High Courts16 Feb 1984
Commissioner of Income Tax, Delhi-II Vs Super Fine Cables Private Ltd.
Delhi High Court · (1984) 41 CTR 84 : (1985) 154 ITR 532 : (1984) 19 TAXMAN 515
High Courts16 Feb 1984
Addl. Commissioner of Income Tax Vs Distillers Trading Corporation Ltd.
Delhi High Court · (1985) 154 ITR 507
High Courts16 Feb 1984
Commissioner of Income Tax Vs Punjab Soot Gola
Delhi High Court · (1984) 02 DEL CK 0027
High Courts16 Feb 1984
Commissioner of Income Tax, Delhi-I Vs R.G. Govan and Co.
Delhi High Court · (1984) 43 CTR 286 : (1984) 156 ITR 875 : (1984) 19 TAXMAN 126