High Courts18 Mar 1984
Maneka Gandhi Vs Union Territory of Delhi and Others
Delhi High Court · (1995) ILR Delhi 49
Delhi Municipal Corporation Act, 1957 — Section 405, 406, 407, 42
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,520 of 5,777
High Courts16 Mar 1984
Shyam S. Rastogi Vs Nona Sona Exports P. Ltd.
Delhi High Court · (1986) 59 CompCas 832
High Courts14 Mar 1984
The Punjab National Bank Ltd. and Others Vs The Union of India and Others
Delhi High Court · AIR 1984 Delhi 315 : (1984) ILR Delhi 1
High Courts14 Mar 1984
Punjab National Bank Ltd. and others Vs Union of India and others
Delhi High Court · (1986) 59 CompCas 35
High Courts13 Mar 1984
M.M. Kohli Vs Ramesh Kohli and Another
Delhi High Court · (1984) 3 Crimes 484 : (1984) 7 DRJ 32
High Courts12 Mar 1984
Saraya Distillery Vs Union of India and Another
Delhi High Court · AIR 1984 Delhi 360 : (1984) 26 DLT 256 : (1985) RLR 15
Arbitration Act, 1940 — Section 14Contract Act, 1872 — Section 73
High Courts10 Mar 1984
Shiv Ispat Udyog P. Ltd. Vs Indus Valley
Delhi High Court · AIR 1984 Delhi 405
High Courts08 Mar 1984Dismissed
M/s. Om Parkash Baldev Krishan, New Delhi Vs Union of India and another
Delhi High Court · AIR 1984 Delhi 342 : (1984) 2 ILR Delhi 250
High Courts08 Mar 1984
Des Raj and Sons Vs Union of India
Delhi High Court · AIR 1984 Delhi 365 : (1984) RLR 519
High Courts07 Mar 1984
Mukesh Kumar Vs Kamini Gupta
Delhi High Court · AIR 1984 Delhi 368 : (1981) RLR 55
High Courts07 Mar 1984
The Fertilizer Corporation of India Ltd. Vs I.D.I. Management Incorporation and Others
Delhi High Court · AIR 1984 Delhi 333 : (1984) 26 DLT 149
High Courts03 Mar 1984
Municipal Corporation of Delhi Vs Durga Prashad
Delhi High Court · (1984) 1 Crimes 1049 : (1984) 7 DRJ 339 : (1984) 2 RCR(Criminal) 171
High Courts02 Mar 1984
Okara Electric Supply Company Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1985) 45 CTR 9 : (1985) 154 ITR 493 : (1985) 22 TAXMAN 364
High Courts01 Mar 1984
N.K. Textile Mills Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1984) 43 CTR 343 : (1985) 152 ITR 594 : (1984) 18 TAXMAN 398
High Courts29 Feb 1984
Jordan Diengdoh Vs Swaranjeet Singh Chopra
Delhi High Court · AIR 1984 Delhi 45 : (1984) ILR Delhi 14 : (1984) RLR 595
High Courts29 Feb 1984
Additional Commissioner of Income Tax, Delhi-III Vs Bal Kishan Dass Hari Kisan Dass
Delhi High Court · (1984) 42 CTR 185 : (1984) 149 ITR 202 : (1984) 17 TAXMAN 309
High Courts29 Feb 1984
Addl. Commissioner of Income Tax, Delhi-II Vs Gokal Chand Jagan Nath
Delhi High Court · (1985) 46 CTR 30 : (1986) 157 ITR 187
High Courts27 Feb 1984
Parkash Chand Jain Vs Madan Mohan Lal Shri Ram (P) Ltd. and Another
Delhi High Court · (1984) 25 DLT 444 : (1984) 6 DRJ 301 : (1984) 2 ILR Delhi 116
High Courts27 Feb 1984
Commissioner of Income Tax, Delhi Vs Om Prakash Mahajan and Sons
Delhi High Court · (1984) 42 CTR 159 : (1985) 152 ITR 583 : (1984) 18 TAXMAN 496
High Courts24 Feb 1984
Commissioner of Income Tax Vs Bharat Development (P) Ltd.
Delhi High Court · (1984) 41 CTR 79 : (1986) 158 ITR 159 : (1984) 18 TAXMAN 394