COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,518 of 5,777
Delhi Development Authority Vs Amarjit Singh
Delhi High Court · (1985) CriLJ 154 : (1984) 7 DRJ 12 : (1984) RLR 375
State (Delhi Administration) Vs Sube Singh
Delhi High Court · (1984) 7 DRJ 185 : (1984) ILR Delhi 376
Commissioner of Income Tax Vs Rita Malhotra
Delhi High Court · (1984) 43 CTR 177 : (1985) 154 ITR 550 : (1984) 18 TAXMAN 381
Commissioner of Income Tax, Delhi-I Vs Jay Engineering Works
Delhi High Court · (1984) 149 ITR 297 : (1984) 19 TAXMAN 587
Ishwar Singh Vs State (Delhi Administration)
Delhi High Court · (1985) CriLJ 1625 : (1984) 2 Crimes 127 : (1984) ILR Delhi 388 : (1984) RLR 444
Brij Mohan and others Vs The State (Delhi Administration)
Delhi High Court · (1984) 04 DEL CK 0020
Intarcraft India Vs Commissioner of Income Tax
Delhi High Court · (1985) 154 ITR 662 : (1984) 18 TAXMAN 508
Dharam Dev Malik Vs Raj Rani
Delhi High Court · AIR 1984 Delhi 389 : (1984) 7 DRJ 19
Prabhu Dayal (Deceased) and Others Vs Union of India and Others
Delhi High Court · AIR 1984 Delhi 406 : (1984) 26 DLT 428 : (1984) 2 ILR Delhi 858
Delhi Cold Storage (P.) Ltd. Vs Commissioner of Income Tax, Delhi-1
Delhi High Court · (1985) 45 CTR 24 : (1984) ILR Delhi 407 : (1984) 19 TAXMAN 412
Commissioner of Income Tax, Delhi-I Vs Banwari Lal Dwarka Prasad Commissioner of Income Tax, Delhi-I Vs Chandu Lal Dwarka Prasad
Delhi High Court · (1985) 151 ITR 162 : (1984) 19 TAXMAN 470
The Delhi Cold Storage (P) Ltd. Vs The Commissioner of Income Tax, B Delhi-1, New Delhi
Delhi High Court · (1985) 156 ITR 97