High Courts23 May 1984
Commissioner of Income Tax, Delhi-II Vs Jay Engineering Works Ltd.
Delhi High Court · (1984) 41 CTR 101 : (1984) 149 ITR 425 : (1984) 19 TAXMAN 525
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,516 of 5,777
High Courts23 May 1984
Delhi Cloth and General Mills Co. Ltd. Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1984) ILR Delhi 758
High Courts23 May 1984
The New India Assurance Co. Ltd. Vs Union of India and Others
Delhi High Court · (1985) ILR Delhi 56
High Courts23 May 1984
Christian Children''s Fund Vs Municipal Corporation of Delhi
Delhi High Court · (1984) 26 DLT 117
High Courts23 May 1984
Kamla Devi Gupta Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1985) 27 DLT 220 : (1984) 2 SLJ 182
High Courts22 May 1984
Additional Commissioner of Income Tax, Delhi-III Vs Popular Jewellers
Delhi High Court · (1984) 42 CTR 205 : (1984) 149 ITR 666
High Courts22 May 1984
Padam Shree N.N. Mohan Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1984) 42 CTR 165 : (1984) 150 ITR 92
High Courts22 May 1984
Estate of Late Padamshree N.N. Mohan Vs Commissioner of Income Tax
Delhi High Court · (1984) 19 TAXMAN 410
High Courts22 May 1984
K.K. Khanna and another Vs M/s Expo Enterprises India, New Delhi and others
Delhi High Court · (1984) CriLJ 1723 : (1984) 2 Crimes 81 : (1984) 2 RCR(Criminal) 360 : (1984) RLR 426
High Courts22 May 1984
Madan Lal Vs Commissioner of Income Tax, Delhi-II, New Delhi
Delhi High Court · (1984) 42 CTR 197 : (1984) 149 ITR 533 : (1984) 19 TAXMAN 259
High Courts21 May 1984
Shah Construction Co. Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · AIR 1985 Delhi 358 : (1984) 2 ILR Delhi 473 : (1984) ILR Delhi 473
High Courts21 May 1984
B.B. Gandhi Vs Dharam Inder Madan and Others
Delhi High Court · (1984) 26 DLT 233
High Courts21 May 1984
Ram Singh Uppal Vs Commissioner of Income Tax
Delhi High Court · (1984) 05 DEL CK 0041
High Courts21 May 1984
Hindustan Insecticides Ltd. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1984) 149 ITR 372
High Courts21 May 1984
Commissioner of Income Tax, Delhi (Central) Vs J. Dalmia
Delhi High Court · (1984) 42 CTR 168 : (1984) 149 ITR 215
High Courts18 May 1984
State Bank of India Vs Jaipur Udyog and Others
Delhi High Court · AIR 1986 Delhi 357 : (1984) 2 ILR Delhi 624 : (1984) ILR Delhi 694
High Courts17 May 1984
Addl. Commissioner of Income Tax Vs Anupam Fashion Palace
Delhi High Court · (1984) 05 DEL CK 0057
High Courts17 May 1984
Commissioner of Income Tax Vs Delhi Colonizers
Delhi High Court · (1984) 41 CTR 332 : (1985) 154 ITR 50 : (1984) 19 TAXMAN 504
High Courts17 May 1984
Girdhari Lal Govinddas Agrawal Vs Union of India and Others
Delhi High Court · (1985) CriLJ 1321 : (1985) 1 Crimes 307 : (1984) 26 DLT 203 : (1984) 18 ELT 198
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Customs Act, 1962 — Section 11
High Courts16 May 1984
Assistant Collector of Customs Vs Sudarshan Kumar Modi
Delhi High Court · (1984) 26 DLT 49